← All Benches
ITAT Pune Bench
17,219 judgments
BAPURAO RAMKISHAN KAGNE,AURANGABAD vs COMMISSIONER OF INCOME-TAX, AURANGABAD, AURANGABAD
ITA 739/PUN/2019[2008-09]Status: Disposed17/10/2022AY 2008-09
RAVINDRA PURUSHOTTAM BIROLE(HUF),PUNE vs ITO WARD-5(5), PUNE
ITA 2014/PUN/2019[2011-12]Status: Disposed17/10/2022AY 2011-12
RAVINDRA PURUSHOTTAM BIROLE(HUF),PUNE vs ITO WARD-5(5), PUNE
ITA 2013/PUN/2019[2010-11]Status: Disposed17/10/2022AY 2010-11
SUDHIR SAHEBRAO KARLE,PUNE vs ITO WD. -6(1), PUNE
ITA 1948/PUN/2019[2011-12]Status: Disposed17/10/2022AY 2011-12
SHIVAJI JAGANNATH BHOSALE,BARAMATI vs ITO WARD-5(4), PUNE
ITA 1873/PUN/2019[2003-04]Status: Disposed17/10/2022AY 2003-04
SMT. SANGEETA GANPATI JADHAV,PUNE vs CHIEF COMMISSIONER OF INCOME TAX, PUNE
ITA 123/PUN/2021[2015-16]Status: Disposed14/10/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, JALNA CIRCLE, JALNA vs BRIJGOPAL RAMNARAYAN TOSHNIWAL, JALNA
ITA 726/PUN/2019[2013-14]Status: Disposed14/10/2022AY 2013-14
SHREE GARUDA PLANT PRODUCTS LTD,NASHIK vs INCOME-TAX OFFICER, WARD - 1 (2), NASHIK
ITA 492/PUN/2019[2015-16]Status: Disposed14/10/2022AY 2015-16
SUDAM SAKHARAM JADHAV,PUNE vs ITO, WAD-8(3), PUNE
ITA 2119/PUN/2019[2011-12]Status: Disposed14/10/2022AY 2011-12
M/S MAGNA AUTOMOTIVE INDIA PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 171/PUN/2022[2017-18]Status: Disposed13/10/2022AY 2017-18
JANATA URBAN CO-OP BANK LTD.,WAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 58/PUN/2021[2012-13]Status: Disposed13/10/2022AY 2012-13
ATUL MORESHWAR SAVE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, AURANGABAD
ITA 508/PUN/2019[2015-16]Status: Disposed13/10/2022AY 2015-16
ASTER PREMISES PVT.LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -1(1), PUNE
ITA 226/PUN/2019[2013-14]Status: Disposed13/10/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, JALGAON vs M/S. RAJMAL LAKHICHAND, JALGAON
ITA 1702/PUN/2019[2014-15]Status: Disposed13/10/2022AY 2014-15
PRAMOD JANARDAN SHROTRI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1630/PUN/2019[2016-17]Status: Disposed13/10/2022AY 2016-17
OSWAL BANDHU SAMAJ,PUNE vs INCOME-TAX OFFICER, (EXEMPTIONS) -1, PUNE
ITA 837/PUN/2018[2012-13]Status: Disposed13/10/2022AY 2012-13
GRUPO ANTOLIN INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1207/PUN/2017[2009-10]Status: Disposed13/10/2022AY 2009-10
SHIVANAND MAHADEOAPPA OPLE,BEED vs INCOME-TAX OFFICER, WARD - 1, BEED
ITA 950/PUN/2019[2012-13]Status: Disposed12/10/2022AY 2012-13
ALLACODE TECHNOLOGY SOLUTIONS PVT LTD,PUNE vs INCOME TAX OFFICER - (TDS - 1), PUNE, PUNE
ITA 582/PUN/2022[2015-16 ( 26Q - Q4)]Status: Disposed11/10/2022
ALLACODE TECHNOLOGY SOLUTIONS PVT LTD,PUNE vs INCOME TAX OFFICER- (TDS - 1), PUNE, PUNE
ITA 581/PUN/2022[2015-16 (26Q - Q2)]Status: Disposed11/10/2022
