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ITAT Pune Bench

17,226 judgments

JAGANNATH KRISHNAJI DEORE,PUNE vs DCIT, CIRCLE-2, PUNE

ITA 2091/PUN/2019[2012-13]Status: Disposed7/12/2022AY 2012-13

INCOME-TAX OFFICER, WARD - 1, LATUR vs M/S. AGRAWAL BUILDERS AND DEVELOPERS, LATUR

ITA 1685/PUN/2019[2012-13]Status: Disposed7/12/2022AY 2012-13

JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -1, SOLAPUR vs M/S. LOKMANGAL AGRO INDUSTRIES LTD, SOLAPUR

ITA 986/PUN/2018[2014-15]Status: Disposed7/12/2022AY 2014-15

JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -1, SOLAPUR vs M/S. LOKMANGAL AGRO INDUSTRIAL LTD, SOLAPUR

ITA 984/PUN/2018[2013-14]Status: Disposed7/12/2022AY 2013-14

RAKHI DINESHKUMAR RUNWAL,JALNA vs INCOME-TAX OFFICER, WARD - 1, JALNA

ITA 1821/PUN/2018[2015-16]Status: Disposed7/12/2022AY 2015-16

KARAMVEER BHAURAO PATIL NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs PR. COMMISSIONER OF INCOME TAX, PUNE

ITA 404/PUN/2022[2017-18]Status: Disposed6/12/2022AY 2017-18

APD JAIN PATHSHALA SEWAKANCHI SAH. PATSANSTHA LTD,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE

ITA 228/PUN/2022[2017-18]Status: Disposed6/12/2022AY 2017-18

MR SANDEEP DNYANOBA SAKHARE,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -2, PUNE

ITA 636/PUN/2021[2017-18]Status: Disposed6/12/2022AY 2017-18

JYOTI SANTOSH PARAKH,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD -4, AHMEDNAGAR

ITA 623/PUN/2021[2017-18]Status: Disposed6/12/2022AY 2017-18

ASHOK VISHNU PANDIT,RATNAGIRI vs INCOME-TAX OFFICER WARD - 2, RATNAGIRI

ITA 251/PUN/2021[2013-14]Status: Disposed6/12/2022AY 2013-14

COL R D NIKAM SAINIK SAHAKARI BANK LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA

ITA 794/PUN/2019[2012-13]Status: Disposed6/12/2022AY 2012-13

M/S. MAPRO FOODS PVT.LTD,SATARA vs PR. COMMISSIONER OF INCOME-TAX -3, PUNE

ITA 718/PUN/2019[2014-15]Status: Disposed6/12/2022AY 2014-15

M/S. MAPRO FOODS PVT.LTD,SATARA vs PR. COMMISSIONER OF INCOME-TAX -3, PUNE

ITA 717/PUN/2019[2013-14]Status: Disposed6/12/2022AY 2013-14

THE KARAD JANATA SAHAKARI BANK LTTD,SATARA vs INCOME-TAX OFFICER, WARD - 1, SATARA

ITA 663/PUN/2019[2014-15]Status: Disposed6/12/2022AY 2014-15

SANTSHRESHTA GAJANAN MAHARAJ SEVABHAVI SANSTHA,BEED vs CIT(EXEMPTION), PUNE

ITA 2004/PUN/2019[2019-20]Status: Disposed6/12/2022AY 2019-20

ITO WARD-1, LATUR vs SHRI MANGESH SIDRAMPPA MALANG, LATUR

ITA 1892/PUN/2019[2013-14]Status: Disposed6/12/2022AY 2013-14

EATON TECHNOLOGIES PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME-TAX-1, PUNE

ITA 902/PUN/2018[2011-12]Status: Disposed6/12/2022AY 2011-12

EATON TECHNOLOGIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE

ITA 590/PUN/2018[2014-15]Status: Disposed6/12/2022AY 2014-15

KACHARU MADHUKAR SHINDE,AHMEDNAGAR vs JOINT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR

ITA 1397/PUN/2018[2012-13]Status: Disposed6/12/2022AY 2012-13

KACHARU MADHUKAR SHINDE,AHMEDNAGAR vs JOINT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR

ITA 1396/PUN/2018[2010-11]Status: Disposed6/12/2022AY 2010-11