← All Benches
ITAT Pune Bench
17,226 judgments
VARAD CROP SCIENCE PRIVATE LIMITED,JALNA vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 154/PUN/2022[2018-19]Status: Disposed8/12/2022AY 2018-19
THE RESIDENCY CLUB,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 137/PUN/2022[2019-20]Status: Disposed8/12/2022AY 2019-20
SEEMA SANTOSH GHONE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 116/PUN/2022[2019-20]Status: Disposed8/12/2022AY 2019-20
SEEMA SANTOSH GHONE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 115/PUN/2022[2018-19]Status: Disposed8/12/2022AY 2018-19
SATISH MADHAORAO YEOLE,PUNE vs INCOME-TAX OFFICER, WARD 4(4), PUNE
ITA 107/PUN/2022[2019-20]Status: Disposed8/12/2022AY 2019-20
V D M-POWER P LTD,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1, AURANGABAD
ITA 105/PUN/2022[2019-20]Status: Disposed8/12/2022AY 2019-20
YASHWANT FORGINGS P LTD,PUNE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 104/PUN/2022[2019-20]Status: Disposed8/12/2022AY 2019-20
USHA MOTIRAM DARADE,BEED vs PR COMMISSIONER OF INCOME-TAX- 1, NASHIK
ITA 135/PUN/2021[2016-17]Status: Disposed8/12/2022AY 2016-17
PRASHANT PRABHAKAR DEGAONKAR,SOLAPUR vs PR. COMMISSIONER OF INCOME-TAX -6, PUNE
ITA 453/PUN/2020[2015-16]Status: Disposed8/12/2022AY 2015-16
THE MULE PRAVANA ELECTRIC CO-OP SOCIETY LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHEMDNAGAR
ITA 256/PUN/2020[2015-16]Status: Disposed8/12/2022AY 2015-16
M/S IVRCL - KIPL (JOINT VENTURE),PUNE vs DEPUTY COMMISSIONER OF INCOME TAX -CIRCLE -7, PUNE, PUNE
ITA 246/PUN/2020[2013-2014]Status: Disposed8/12/2022AY 2013-2014
JAMNAGIRI HARIGIRI GIRI,NANDED vs INCOME-TAX OFFICER, WARD - 3, NANDED
ITA 1796/PUN/2018[2010-11]Status: Disposed8/12/2022AY 2010-11
PANNALAL SHIVRATAN BAGDIA,JALNA vs DEPUTY COMMISSIONER OF INCOME-TAX, JALNA
ITA 1211/PUN/2017[2012-13]Status: Disposed8/12/2022AY 2012-13
PRATIBHA JAYADATTA KSHIRSAGAR,BEED vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, JALNA
ITA 768/PUN/2022[2017-18]Status: Disposed7/12/2022AY 2017-18
KRISHNAKANT KUDALE NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD 2(1), PUNE
ITA 755/PUN/2022[2014-15]Status: Disposed7/12/2022AY 2014-15
PRAVINA CHANDRAKANT SHAH,NASHIK vs INCOME-TAX OFFICER, WARD 2(1)., NASHIK
ITA 747/PUN/2022[2011-12]Status: Disposed7/12/2022AY 2011-12
PRAVINA CHANDRAKANT SHAH,NASHIK vs INCOME-TAX OFFICER, WARD 2(1)., NASHIK
ITA 746/PUN/2022[2010-11]Status: Disposed7/12/2022AY 2010-11
VIJAY TUKARAM RAUNDAL,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 192/PUN/2022[2017-18]Status: Disposed7/12/2022AY 2017-18
CHANDRAKANT RAMAKANT PISE,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX-4, PUNE
ITA 268/PUN/2021[2013-14]Status: Disposed7/12/2022AY 2013-14
CHANDRAKANT RAMAKANT PISE,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX-4, PUNE
ITA 267/PUN/2021[2011-12]Status: Disposed7/12/2022AY 2011-12