ASSISTANT COMMISSIONER OF INCOME-TAX, NANDED CIRCLE, NANDED vs. M/S. MSM STEELS PVT.LTD, LATUR

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ITA 1668/PUN/2019Status: DisposedITAT Pune01 December 2022AY 2013-142 pages
AI SummaryPartly Allowed

What did the Tribunal hold?

The Tribunal has issued a corrigendum to correct a typographical error in its previous order. The word 'assessee' in paragraph 6 of the order dated 30.11.2022 has been substituted with the word 'Revenue'.

What were the facts?

This is a corrigendum to a previous order dated 30.11.2022. The original appeal was filed by the ACIT, Nanded Circle against M/s. MSM Steels Pvt. Ltd. for Assessment Year 2013-14.

What were the issues?

The primary issue addressed is the correction of a factual error in a previously issued tribunal order.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, PUNE BENCH “A”, PUNE

Before: SHRI INTURI RAMA RAO & SHRI S. S. VISWANETHRA RAVI

order

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