← All Benches
ITAT Pune Bench
17,218 judgments
SHRI GURUMAULI SEVABHAVI SANSTHA,NASHIK vs THE ITO EXEMPTIION ARD 1(1), NASHIK
ITA 2685/PUN/2026[2018-19]Status: Disposed31/7/2026AY 2018-19
ARJUN BALASAHEB VAVHAL,PUNE vs ASSESSING OFFICER, PUNE
ITA 2660/PUN/2026[2021-22]Status: Disposed31/7/2026AY 2021-22
ARJUN BALASAHEB VAVHAL,PUNE vs ASSESSING OFFICER, PUNE
ITA 2659/PUN/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
RAVINDRA KUMAR SAXENA,PUNE vs ASSESSING OFFICER, PUNE
ITA 2656/PUN/2026[2021-22]Status: Disposed31/7/2026AY 2021-22
RAVINDRA KUMAR SAXENA,PUNE vs ASSESSING OFFICER, PUNE
ITA 2655/PUN/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
BHIKSINGH DURJANSINGH DEVAL,PUNE vs THE INCOME TAX OFFICER, WARD 3(3), PUNE
ITA 1741/PUN/2026[2013-14]Status: Disposed31/7/2026AY 2013-14
BHIKHSINGH DURJANSINGH DEVAL,PUNE vs THE INCOME TAX OFFICER, WARD 3(3), PUNE
ITA 1740/PUN/2026[2013-14]Status: Disposed31/7/2026AY 2013-14
SUNIL BALKRISHNA SHINDE,PUNE vs DCIT CIRCLE 7, PUNE
ITA 174/PUN/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
BHIKHSINGH DURJANSINGH DEVAL,PUNE vs THE INCOME TAX OFFICER, WARD 3(3), PUNE
ITA 1739/PUN/2026[2013-14]Status: Disposed31/7/2026AY 2013-14
BHIKHSINGH DURJANSINGH DEVAL,PUNE vs THE INCOME TAX OFFICER, WARD 3 (3), PUNE
ITA 1738/PUN/2026[2012-13]Status: Disposed31/7/2026AY 2012-13
BHIKSINGH DURJANSINGH DEVAL,PUNE vs THE INCOME TAX OFFICER, WARD 3(3), PUNE
ITA 1737/PUN/2026[2012-13]Status: Disposed31/7/2026AY 2012-13
BHIKHSINGH DURJANSINGH DEVAL,PUNE vs THE INCOME TAX OFFICER, WARD 3(3), PUNE
ITA 1736/PUN/2026[2012-13]Status: Disposed31/7/2026AY 2012-13
MAHESH RADHAKISHAN KATARIYA,PUNE vs ASSESSING OFFICER OF FACELESS ASSESSMENT CENTER, DELHI
ITA 1697/PUN/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
DIGAMBHAR ANANDA THOKE,SATANA vs ASSTT. COMMISSIONER OF INCOME TAX CIRCLE 1, NASHIK
ITA 1684/PUN/2026[2015-16]Status: Disposed31/7/2026AY 2015-16
DIGAMBHAR ANANDA THOKE,SATANA vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 1, NASHIK
ITA 1683/PUN/2026[2015-16]Status: Disposed31/7/2026AY 2015-16
KRISHNA KRISHNA DESIGN AND MANUFACTURING PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER WARD 14(1), PUNE
ITA 1682/PUN/2026[2018-19]Status: Disposed31/7/2026AY 2018-19
KAMLESH PRAMOD GANDHI,AHMEDNAGAR vs INCOME TAX OFFICER, WARD 1, AHMEDNAGAR
ITA 1597/PUN/2026[2016-17]Status: Disposed31/7/2026AY 2016-17
KAMLESH PRAMOD GANDHI,AHMEDNAGAR vs INCOME TAX OFFICER, WARD 1, AHMEDNAGAR, AHMEDNAGAR
ITA 1596/PUN/2026[2015-16]Status: Disposed31/7/2026AY 2015-16
KASTURI HARDWARE AND PAINTS,CHINCHWAD,PUNE vs INCOME TAX OFFICER, WARD 9(1), AKURDI,PUNE
ITA 1512/PUN/2026[2018-2019]Status: Disposed31/7/2026AY 2018-2019
ABDUL WASE,NANDED vs INCOME TAX OFFICER, NANDED
ITA 1500/PUN/2026[2024-25]Status: Disposed31/7/2026AY 2024-25
