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ITAT Pune Bench
17,218 judgments
LATA KAILAS DAGADE,BAKAJI CORNER, BAVDHAN BK, PUNE vs INCOME TAX OFFICER, WARD 2(2), PUNE, INCOME TAX OFFICE, SWARGATE, PUNE
ITA 1862/PUN/2026[2018-19]Status: Disposed4/8/2026AY 2018-19
BODHI BAHUUDESHIYA SEVABHAVI SANSTHA,AURANGABAD vs INCOME TAX OFFICER (EXEMPTION WARD), AURANGABAD
ITA 1839/PUN/2026[2025-26]Status: Disposed4/8/2026AY 2025-26
BODHI BAHUUDESHIYA SEVABHAVI SANSTHA,AURANGABAD vs INCOME TAX OFFICER (EXEMPTION WARD), AURANGABAD
ITA 1838/PUN/2026[2025-26]Status: Disposed4/8/2026AY 2025-26
LEO EDUCATION SOCIETY,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
ITA 826/PUN/2025[2022-23]Status: Disposed4/8/2026AY 2022-23
LIYAKAT MIRAHMAD MUJAWAR,KOLHAPUR vs DCIT, CIRCLE 1, KOLHAPUR, KOLHAPUR
ITA 176/PUN/2025[2015-16]Status: Disposed4/8/2026AY 2015-16
DIPAK SHANKARRAO KAND,RAM NAGAR, LONIKAND, TALUKA HAVELI, PUNE vs INCOME TAX OFFICER, WARD 5(2), PUNE, PMT BUILDING, SHANKAR SETH ROAD, PUNE
ITA 1621/PUN/2026[2016-17]Status: Disposed3/8/2026AY 2016-17
LONAWALA NAGARPARISHAD EMPLOYEES CREDIT CO OPERATIVE SOCIETY,LONAWALA vs INCOME TAX OFFICER. WARD 9(3), PUNE
ITA 3336/PUN/2025[2018-19]Status: Disposed3/8/2026AY 2018-19
WINDSOR SHELTERS,PUNE vs ASSTT. COMMISSIONER OF INCOME TAX CIRCLE 5, PUNE
ITA 949/PUN/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
ALIBAG MACHIMAR SAHAKARI SOCIETY LTD,RAIGAD vs INCOME TAX OFFICER WARD 3 PANVEL, PANVEL
ITA 938/PUN/2026[2013-14]Status: Disposed31/7/2026AY 2013-14
SAMWAT SYSTEMS PRIVATE LIMITED,PUNE vs ITO, WARD 6(1), PUNE, PUNE
ITA 914/PUN/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
SAPNA VIPIN SETHI,AURANAGABAD vs ITO WD-1(5), AURANGABAD
ITA 905/PUN/2026[2015-16]Status: Disposed31/7/2026AY 2015-16
VISHAL SHANKAR CHAVAN,PUNE vs ITO WD-7(3), PUNE
ITA 678/PUN/2026[2015-16]Status: Disposed31/7/2026AY 2015-16
SANJAU BAJIRAO BALWADKAR,PUNE vs ITO WD-2(2), PUNE
ITA 676/PUN/2026[2018-19]Status: Disposed31/7/2026AY 2018-19
YOG BUILDERS AND DEVELOPERS,NASHIK vs INCOME TAX OFFICER, WARD 1(1), NASHIK
ITA 645/PUN/2026[2014-15]Status: Disposed31/7/2026AY 2014-15
YOG BUILDERS AND DEVELOPERS,NASHIK vs INCOME TAX OFFICER, WARD 1(1), NASHIK
ITA 644/PUN/2026[2013-14]Status: Disposed31/7/2026AY 2013-14
YOG BUILDERS AND DEVELOPERS,NASHIK vs INCOME TAX OFFICER, WARD 1(1), NASHIK
ITA 643/PUN/2026[2012-13]Status: Disposed31/7/2026AY 2012-13
SHRIMAN BASTIRAMJI SARDA CHARITABLE TRUST,NASHIK, PUNE vs ITO (EXEMPTION), WARD-1, NASHIK, NASHIK, PUNE
ITA 284/PUN/2026[2016-17]Status: Disposed31/7/2026AY 2016-17
SHRIMAN BASTIRAMJI SARDA CHARITABLE TRUST,NASHIK, PUNE vs ITO (EXEMPTION), WARD-1, NASHIK, NASHIK, PUNE
ITA 283/PUN/2026[2011-12]Status: Disposed31/7/2026AY 2011-12
AMOL VIKAS GHOLAP,NASHIK ROAD vs ITO WARD 1(2), NASHIK
ITA 2695/PUN/2026[2012-13]Status: Disposed31/7/2026AY 2012-13
SHRI GURUMAULI SEVABHAVI SANSTHA,NASHIK vs THE ITO EXEMPTION WARD 1(1), NASHK
ITA 2686/PUN/2026[2019-20]Status: Disposed31/7/2026AY 2019-20
