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ITAT Pune Bench
17,218 judgments
KASTURI HARDWARE AND PAINTS,CHINCHWAD PUNE vs INCOME TAX OFFICER, PRATYAKSHA KAR BHAVAN, AKRUDI, PUNE PINCODE
ITA 1328/PUN/2026[2018-2019]Status: Disposed31/7/2026AY 2018-2019
MUKESH JAIKISHAN AGARWAL,PUNE vs DCIT - CIRCLE 2, PUNE
ITA 3201/PUN/2025[2016-17]Status: Disposed31/7/2026AY 2016-17
SHASHIKANT MANGALDAS CHANDAN,PUNE vs PR.COMMISSIONER OF INCOME TAX CIRCLE 7, PUNE
ITA 3165/PUN/2025[2017-18]Status: Disposed31/7/2026AY 2017-18
HAMAJA MOHAMMED MALPEKAR,RATNAGIRI vs INCOME TAX OFFICE, KOLHAPUR
ITA 2950/PUN/2025[2014-2015]Status: Disposed31/7/2026AY 2014-2015
HAMAJA MOHAMMED MALPEKAR,RATNAGIRI vs INCOME TAX OFFICE, KOLHAPUR
ITA 2931/PUN/2025[2015-2016]Status: Disposed31/7/2026AY 2015-2016
HAMAJA MOHAMMED MALPEKAR,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
ITA 836/PUN/2024[AY 2015-16]Status: Disposed31/7/2026
HAMAJA MOHAMMED MALPEKAR,RATNAGIRI vs INCOME TAX OFFICER, WARD 1, RATNAGIRI, RATNAGIRI
ITA 1268/PUN/2023[2014-15]Status: Disposed31/7/2026AY 2014-15
SHRI SAI SAMARTH NAGARI SAHAKARI PATSANSTHA LIMITED,AHMEDNAGAR vs WARD 1, AHMEDNAGAR, AHMEDNAGAR
ITA 809/PUN/2026[2021-22]Status: Disposed30/7/2026AY 2021-22
VISWAS GRAMIN BIGAR SHETI COOP PAT SANSTHA MARYADIT,SATARA vs INCOME TAX OFFICER, WARD ONE SATARA
ITA 75/PUN/2026[2019-20]Status: Disposed30/7/2026AY 2019-20
PRAVINKUMAR MOHANLAL KOTHARI,SOLAPUR vs INCOME TAX OFFICER WARD 1(1),SOLAPUR, SOLAPUR
ITA 707/PUN/2026[2020-21]Status: Disposed30/7/2026AY 2020-21
SANJIVANI MADHUKAR CHITRE,POLADPUR vs INCOME TAX OFFICER,WARD 2, PANVEL
ITA 672/PUN/2026[2020-21]Status: Disposed30/7/2026AY 2020-21
OM SAI HOMES,PUNE vs THE DCITCIRCLE-12, PUNE
ITA 345/PUN/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
OM SAI HOMES,PUNE vs THE DCITCIRCLE-12, PUNE
ITA 344/PUN/2026[201-17]Status: Disposed30/7/2026
VIDYA SHANTARAM SHINDE,PUNE vs INCOME TAX OFFICER (ITO), WARD 4(4), PUNE, PUNE
ITA 27/PUN/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
SATISH VASANT KAMBLE,KARAD RURAL vs INCOME TAX OFFICER, WARD 2, SANGLI
ITA 2595/PUN/2026[2021-22]Status: Disposed30/7/2026AY 2021-22
VILAS KISHAN BORADE,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 2519/PUN/2026[2018-19]Status: Disposed30/7/2026AY 2018-19
VILAS KISHAN BORADE,NASHIK vs INCOME TAX OFFICER FACELESS, NASHIK
ITA 2466/PUN/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
VISWAS GRAMIN BIGAR SHETI COOP PATSANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER WARD 1, SATARA
ITA 207/PUN/2026[2019-20]Status: Disposed30/7/2026AY 2019-20
SALIM KHUDBUDDIN PATEL,NAVI MUMBAI vs INCOME TAX OFFICER, WARD 3, PANVEL, PANVEL
ITA 1797/PUN/2026[2020-21]Status: Disposed30/7/2026AY 2020-21
SADGURU SHRI SAIBABA MANDIR SANSTHA,SAINAGAR, GODOLI, SATARA vs ASSESSING OFFICER EXEMPTION WARD 1(1) PUNE, PMT BUILDING, SWARGATE, PUNE, PUNE
ITA 1782/PUN/2026[2026-27]Status: Disposed30/7/2026AY 2026-27