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ITAT Pune Bench
17,218 judgments
NIRADHAR SEVA SADAN FOUNDATION,PANVEL vs COMMISSIONER OF INCOME TAX EXEMPTION PUNE, PUNE
ITA 1759/PUN/2026[2025-2026]Status: Disposed30/7/2026AY 2025-2026
P PUJYA BHALCHANDRA MAHARAJ NAGARI SAHKARI PAT SANSTHA MARYADIT KHAREPATAN,SINDHUDURG vs INCOME TAX OFFICER,WARD-1 KUDAL, KUDAL
ITA 1758/PUN/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
CHINTAMAN GANGARAM THAKARE,NSHIK vs THE ITO WARD 2(1), NASHIK
ITA 1748/PUN/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
SHIV SMARAK BAHUUDDESHIY SAMITI,NANDURBAR vs CIT (E), PUNE
ITA 1727/PUN/2026[NA]Status: Disposed30/7/2026
JAYATI BAHUUDDESHIYA SANSTHA, NANDURBAR,NANDURBAR vs CIT (E), PUNE
ITA 1724/PUN/2026[NA]Status: Disposed30/7/2026
CENTURY RAYON EDUCATION SOCIETY,SHAHAD vs PR. COMMISSIONER OF INCOME TAX, EXEMPTION,PUNE, PUNE
ITA 1689/PUN/2026[2026-27]Status: Disposed30/7/2026AY 2026-27
TILOTTARAM RAJARAM DESHPANDE,PUNE vs THE ACIT/DCIT CENTRAL CIRCLE 2(3(, PUNE
ITA 1681/PUN/2026[2018-19]Status: Disposed30/7/2026AY 2018-19
TILOTTARAM RAJARAM DESHPANDE,PUNE vs THE ACIT/DCIT CENTRAL CIRCLE 2(3(, PUNE
ITA 1680/PUN/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
TILOTTAMA RAJARAM DESHPANDE,PUNE vs THE ACIT/DCIT CENTRAL CIRCLE 2(3), PUNE
ITA 1679/PUN/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
TILOTTAMA RAJARAM DESHPANDE,PUNE vs THE ACIT/DCIT CENTRAL CIRCLE 2(3), PUNE
ITA 1678/PUN/2026[2015-16]Status: Disposed30/7/2026AY 2015-16
TILOTTAMA RAJARAM DESHPANDE,PUNE vs THE ACIT/DCIT CENTRAL CIRCLE 2(3), PUNE
ITA 1677/PUN/2026[2014-15]Status: Disposed30/7/2026AY 2014-15
SATISH SHANTARAM MHASKE,NASHIK vs THE ITO, WARD 1(1), NASHIK, NASHIK
ITA 1670/PUN/2026[2015-16]Status: Disposed30/7/2026AY 2015-16
SHIROL PANCHAYAT SAMITT KARMCHARI SAHAKARI PATSANSTHA MARYADIT SHIROL ,KOLHAPUR vs ITO WARD-1, ICHALKARANJI
ITA 2764/PUN/2025[2016-17]Status: Disposed30/7/2026AY 2016-17
NAHSIK INDUSTRIES AND MANUFACUTERS ASSOCCIATION,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 2686/PUN/2025[2016-17]Status: Disposed30/7/2026AY 2016-17
DEVDAS GANU PATIL,PANVEL vs INCOME TAX OFFICER, WARD 5, PANVEL
ITA 2002/PUN/2025[2016-17]Status: Disposed30/7/2026AY 2016-17
SANT NAMDEO NAGARI SAHKARI PAT SANSTHA MARYADIT HINGOLI,HINGOLI vs ITO WARD HINGOLI, HINGOLI
ITA 99/PUN/2026[2017-18]Status: Disposed29/7/2026AY 2017-18
SHRI NILKANTHESHWAR DHARMADAY AND SHAIKSHANIK TRUST ,PUNE vs EXEMPTION CIRCLE , PUNE
ITA 798/PUN/2026[NA]Status: Disposed29/7/2026
VARSHA ULLAHAS SHEWALE ,PUNE vs ITO WD-14(3) , , PUNE
ITA 1673/PUN/2026[2015-16]Status: Disposed29/7/2026AY 2015-16
BHAIRAVNATH SUGAR WORKS LIMITED,PUNE vs DCIT, CIR-1(1), PUNE, PUNE
ITA 14/PUN/2026[2012-13]Status: Disposed29/7/2026AY 2012-13
GAUTAM LABDHI MEDICAL AND RESEARCH CHARITABLE TRUST,PUNE vs CIT (EXEMPTION), PUNE
ITA 1031/PUN/2026[2023-24]Status: Disposed29/7/2026AY 2023-24