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ITAT Pune Bench
17,218 judgments
SEVABHAVI BRAMNAN NAGARI SAHAKARI PATSANSTHA MARYADIT RAVTALE CHIPLU,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
ITA 2889/PUN/2025[2017-18]Status: Disposed29/7/2026AY 2017-18
DILIP TILLUMAL LALWANI,AMALNER vs DY. COMMISSIONER OF INCOME-TAX, CIRCLE 1, JALGAON, JALGAON
ITA 973/PUN/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
DIGAMBAR JAIN GAJAPANTH TIRTHKSHETRA TRUST,NASHIK vs CIT EXEMPTION, PUNE, PUNE
ITA 967/PUN/2026[2024-25]Status: Disposed28/7/2026AY 2024-25
SHIVNANDAN DEVELOPERS ,PUNE vs DCIT CIR-8, PUNE
ITA 902/PUN/2026[2015-16]Status: Disposed28/7/2026AY 2015-16
ANIL SURESH NAIK,PUNE vs DCIT, CIRCLE 2, PUNE
ITA 88/PUN/2026[2015-16]Status: Disposed28/7/2026AY 2015-16
RAJMATA MULTI STATE CO OPERATIVE CREDIT SOCIETY LIMITED,OSMANABAD vs ITO, WARD 1(1), SOLAPUR, SOLAPUR
ITA 815/PUN/2026[2016-17]Status: Disposed28/7/2026AY 2016-17
RAISA KHANAM SHAIKH MOHAMMAD KHALIL,PARBHANI vs ITO WARD-HINGOLI, PARBHANI
ITA 805/PUN/2026[2020-21]Status: Disposed28/7/2026AY 2020-21
NOORJAHAN SUBHAN ALI ANSARI,MUMBAI vs INCOME TAX OFFICER WARD 14(1), PUNE
ITA 793/PUN/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
SHRADHA MUKTAAI TRUST,KALYAN EAST, THANE vs INCOME TAX OFFICER EXEMPTION WARD THANE, THANE
ITA 788/PUN/2026[NA]Status: Disposed28/7/2026
RAMESH VITTAL PAWAR,SOLAPUR vs ITO, WARD-2, SATARA, SATARA
ITA 784/PUN/2026[2020-21]Status: Disposed28/7/2026AY 2020-21
M/S ROTARY CLUB OF AKURDI CHARITABLE TRUST,PUNE vs CIT(E) , PUNE
ITA 739/PUN/2026[NA]Status: Disposed28/7/2026
SHRADHA MUKTAAI TRUST,THANE vs EXEMPTION WARD, THANE
ITA 729/PUN/2026[2024-2025]Status: Disposed28/7/2026AY 2024-2025
SHRI DATTABAL MISSION DEVINE,KOLHAPUR vs CIT (E), PUNE
ITA 715/PUN/2026[NA]Status: Disposed28/7/2026
SHRI DATTABAL MISSION DEVINE ,KOLHAPUR vs CIT (E), PUNE
ITA 714/PUN/2026[NA]Status: Disposed28/7/2026
GAURAV RAMESH SALUNKE ,PUNE vs ITO WD-1, SATARA
ITA 705/PUN/2026[2022-23]Status: Disposed28/7/2026AY 2022-23
SEEMA SUNIL BAGUL,NASHIK vs ACIT CIRCLE 1, NASHIK
ITA 686/PUN/2026[2023-24]Status: Disposed28/7/2026AY 2023-24
RAJMATA MULTI STATE CO OPERATIVE CREDIT SOCIETY LIMITED,OSMANABAD vs ITO, WARD 1(1), SOLAPUR, SOLAPUR
ITA 624/PUN/2026[2015-16]Status: Disposed28/7/2026AY 2015-16
BHAGYESHREE CHANDRASHEKAR SAKLE ,PUNE vs ITO WD-9(3) , PUNE
ITA 534/PUN/2026[2019-20]Status: Disposed28/7/2026AY 2019-20
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs AMERICHEM POLYMERS INDIA PRIVATE LIMITED , PUNE
ITA 397/PUN/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
AKASH DILIP KABULE,SHIRWAL SATARA vs ADIT, BENGALURU
ITA 378/PUN/2026[2021-22]Status: Disposed28/7/2026AY 2021-22
