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ITAT Pune Bench
17,218 judgments
PRADNYASHODH SEWA SAMITI FOUNDATION,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 2099/PUN/2026[2025-26]Status: Disposed17/8/2026AY 2025-26
UDAY VISHNU GAONKAR,SINDHUDURG vs INCOME TAX OFFICER, WARD KUDAL, SINDHUDURG
ITA 2098/PUN/2026[2016-17]Status: Disposed17/8/2026AY 2016-17
NAKKODA SILVERR INDIA PRIVATE LIMITED,PUNE vs DCIT, CIRCLE-2, PUNE, PUNE
ITA 2082/PUN/2026[2017-18]Status: Disposed17/8/2026AY 2017-18
SULOCHANA PRAVIN SASTE,BHOSARI PUNE vs ITO WARD 8(3), AKURDI PUNE
ITA 2065/PUN/2026[2013-14]Status: Disposed17/8/2026AY 2013-14
ITO, WARD-1(5), KOLHAPUR, KOLHAPUR vs TATYA SAHEB KORE SAH DUDHSAKHAR VAHATUK SANSTHA LTD., KOLHAPUR
ITA 2012/PUN/2026[2018-19]Status: Disposed17/8/2026AY 2018-19
ITO, WARD 1(5), KOLHAPUR, KOLHAPUR vs TATYA SAHEB KORE SAH DUDHSAKHAR VAHATUK SANSTHA LTD, KOLHAPUR
ITA 2011/PUN/2026[2017-18]Status: Disposed17/8/2026AY 2017-18
DILIP TILLUMAL LALWANI,AMALNER vs DY. COMMISSIONER OF INCOME-TAX, JALGAON
ITA 1783/PUN/2026[2022-23]Status: Disposed17/8/2026AY 2022-23
SARVODAY SHIKSHAN PRASARAK MANDAL JAYSINGPUR,KOLHAPUR vs INCOME TAX OFFICER (EXEMPTION) WARD, KOLHAPUR
ITA 168/PUN/2026[2019-20]Status: Disposed17/8/2026AY 2019-20
LATE SHRI RAMBILAS HIRALAL JAJU THROUGH LEGAL HEIR SURESH RAMBILAL JAJU,TELANGANA vs DCIT CIRCLE 1, AURANGABAD
ITA 1028/PUN/2026[2012-13]Status: Disposed17/8/2026AY 2012-13
CHETAN SURESH BHATT,RAIGAD vs INCOME TAX OFFICER, WARD 1, PANVEL, VASHI
ITA 1021/PUN/2026[2013-2014]Status: Disposed17/8/2026AY 2013-2014
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs INDUS BIOTECH LIMITED, PUNE
ITA 3307/PUN/2025[2021-22]Status: Disposed17/8/2026AY 2021-22
NIKHIL SURESH MHATRE,PUNE vs WARD-9(3), PUNE
ITA 2162/PUN/2025[2016-17]Status: Disposed17/8/2026AY 2016-17
M/S MALHARMACHI HOLIDAY RESORT,PUNE vs ACIT, C.C-2, PUNE, PUNE
ITA 2021/PUN/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
SAPNA MAHESH BALANI,PUNE vs INCOME TAX OFFICER IT WARD 1 PUNE, PUNE
ITA 984/PUN/2026[2016-17]Status: Disposed14/8/2026AY 2016-17
DHONDIRAM TUKARAM SHINDE,BEED vs ITO WD-1(5), AURANGABAD
ITA 803/PUN/2026[2020-21]Status: Disposed14/8/2026AY 2020-21
ANIL KUMAR SHARMA,NAVI MUMBAI vs ITO, WARD 2, PANVEL
ITA 613/PUN/2026[2013-14]Status: Disposed14/8/2026AY 2013-14
RAMESH SHANKARRAO WAGH,PUNE vs ASSESSING OFFICER WARD 8(3), PUNE
ITA 468/PUN/2026[2021-22]Status: Disposed14/8/2026AY 2021-22
PRASAD RAJENDRA LAGAD,PUNE vs ASSESSING OFFICER, PUNE
ITA 2054/PUN/2026[2018-19]Status: Disposed14/8/2026AY 2018-19
T B LULLA CHARITABLE FOUNDATION,SANGLI vs CIT EXEMPTION, PUNE., PUNE
ITA 2052/PUN/2026[NA]Status: Disposed14/8/2026
PRIYANKA SACHIN VISHWAKRMA,PUNE vs THE ITO WARD 8(3), PUNE
ITA 2045/PUN/2026[2018-19]Status: Disposed14/8/2026AY 2018-19
