← All Benches
ITAT Pune Bench
17,218 judgments
KRISHNA HANUMANT MEDANKAR,PUNE vs INCOME TAX OFFICER, WARD 8(3), PUNE, PUNE
ITA 1994/PUN/2026[2016-2017]Status: Disposed18/8/2026AY 2016-2017
DATTA DIGAMBAR SAHKARI VAHATUK KAMGAR SANSTHA LIMITED,PUNE vs ITO WARD 5(2), PUNE, PUNE
ITA 1993/PUN/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
DATTA DIGAMBAR SAHKARI VAHATUK KAMGAR SANSTHA LIMITED,PUNE vs ITO WARD 5(2), PUNE, PUNE
ITA 1992/PUN/2026[2018-19]Status: Disposed18/8/2026AY 2018-19
RUPALI DILIP LAGAD,PUNE vs THE INCOME TAX OFFICER, WARD 6(5), PUNE
ITA 1908/PUN/2026[2018-19]Status: Disposed18/8/2026AY 2018-19
THE KARAD MEDICOS SAHAKARI PATSANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER WARD 1, SATARA
ITA 1189/PUN/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
DNYANKALA SANVARDHINI SANSTHA,PUNE vs ITO EXEMPTION WARD 1(2), PUNE, PUNE
ITA 794/PUN/2025[2016-17]Status: Disposed18/8/2026AY 2016-17
EARTH STAR CRANES,KALAMBOLI, NAVI MUMBAI vs ITO WARD 1 PANVEL, PANVEL
ITA 3144/PUN/2025[2019-20]Status: Disposed18/8/2026AY 2019-20
EARTH STAR CRANES,KALAMBOLI, NAVI MUMBAI vs ITO WARD 1 PANVEL, PANVEL
ITA 3143/PUN/2025[2017-18]Status: Disposed18/8/2026AY 2017-18
R.S.JHAVERI & CO.,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE–1, AURANGABAD
ITA 2441/PUN/2025[2014-15]Status: Disposed18/8/2026AY 2014-15
R.S.JHAVERI & CO.,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE–1, AURANGABAD
ITA 2440/PUN/2025[2016-17]Status: Disposed18/8/2026AY 2016-17
NARENDRA MAHADEV AWATE,PUNE vs INCOME TAX OFFICER, WARD 9(1), AKURDI
ITA 2430/PUN/2025[2022-23]Status: Disposed18/8/2026AY 2022-23
MURLIDHAR GOVINDRAM & COMPANY,SANGLI vs INCOME TAX OFFICER, WARD 5, SANGLI
ITA 813/PUN/2026[2015-16]Status: Disposed17/8/2026AY 2015-16
RAM SHANTMAL SONKAMBALE,PUNE vs INCOME TAX OFFICER WARD 5(2), PUNE
ITA 648/PUN/2026[2015-16]Status: Disposed17/8/2026AY 2015-16
VISHWJEET NARAYANRAO SANGANWAR,NANDED vs INCOME TAX OFFICER WARD 1, NANDED
ITA 6/PUN/2026[2013-14]Status: Disposed17/8/2026AY 2013-14
BHAIRAVNATH SUGAR WORKS LIMITED,PUNE vs DCIT CIR-1(1), PUNE
ITA 592/PUN/2026[2012-13]Status: Disposed17/8/2026AY 2012-13
BHAIRAVNATH SUGAR WORKS LIMITED,PUNE vs DCIT CIR-1(1), PUNE
ITA 591/PUN/2026[2016-17]Status: Disposed17/8/2026AY 2016-17
BHAIRAVNATH SUGAR WORKS LIMITED,PUNE vs DCIT CIR-1(1), PUNE
ITA 590/PUN/2026[2015-16]Status: Disposed17/8/2026AY 2015-16
SANGITA MANOJ BIYANI,JALGAON vs ITO,WARD 2(1), JALGAON, JALGAON
ITA 2131/PUN/2026[2016-17]Status: Disposed17/8/2026AY 2016-17
SANJAY SAMBHAJIRAO GHULE,PUNE vs INCOME TAX OFFICER, WARD 14(2), PUNE, PUNE
ITA 2130/PUN/2026[2011-12]Status: Disposed17/8/2026AY 2011-12
SMT SUNITA DADA SURYAVANSHI,PUNE vs ITO, WARD-14(3), PUNE, PUNE
ITA 2126/PUN/2026[2015-16]Status: Disposed17/8/2026AY 2015-16
