← All Benches
ITAT Pune Bench
17,218 judgments
SAVITRI BUILDERS AND DEVELOPER,RAIGAD vs INCOME TAX OFFICER, PANVEL
ITA 1910/PUN/2026[2018-19]Status: Disposed20/8/2026AY 2018-19
MAHAVIR GAJRAJ NAGORI,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2, PUNE, PUNE
ITA 3310/PUN/2025[2017-18]Status: Disposed20/8/2026AY 2017-18
CHINTAMANI EDUCATION TRUST OF PARLI VAIJNATH,MAIN ROADBEED, PARLI (RURAL), INDIA, 431515BEED vs INCOME TAX OFFICER, EXEMPTION WARD, EXEMPTION WARD AURANGABAD
ITA 3079/PUN/2025[2018-19]Status: Disposed20/8/2026AY 2018-19
CHINTAMANI EDUCATION TRUST OF PARLI VAIJNATH,MAIN ROADBEED, PARLI (RURAL), INDIA, 431515, BEE vs INCOME TAX OFFICER, EXEMPTION WARD, EXEMPTION WARD AURANGABAD,
ITA 3078/PUN/2025[2016-17]Status: Disposed20/8/2026AY 2016-17
CHINTAMANI EDUCATION TRUST OF PARLI VAIJNATH,PARLI VAIJINATH S.O, MAHARASHTRA vs INCOME TAX OFFICER, EXEMPTION WARD AURANGABAD
ITA 3077/PUN/2025[2016-2017]Status: Disposed20/8/2026AY 2016-2017
DHANRAJ KESHRIMAL SONIGARA,PUNE vs ACIT, CIR-8, PUNE, PUNE
ITA 1985/PUN/2025[2018-19]Status: Disposed20/8/2026AY 2018-19
VITESCO TECHNOLOGIES INDIA PRIVATE LIMITED,PUNE vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NFAC AND JURISDICTIONAL ASSESSING OFFICER DCIT 12, PUNE, PUNE
ITTPA 2474/PUN/2024[2021-22]Status: Disposed19/8/2026AY 2021-22
SARANG AVINASH KAMTEKAR,PUNE vs INCOME TAX OFFICER WARD 8(3), PUNE
ITA 722/PUN/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
SUREKHA SANJEEV THAKUR,NASHIK vs INCOME TAX OFFICE, NASHIK
ITA 280/PUN/2026[2012-13]Status: Disposed19/8/2026AY 2012-13
SANCHIT KANTILAL GANORE,BHAGUR vs ITO WARD 1(1), NASHIK
ITA 2194/PUN/2026[2016-17]Status: Disposed19/8/2026AY 2016-17
VIJAY SADANAND KOGEKAR,PUNE vs THE ITO, WARD 12(1), PUNE, PUNE
ITA 2190/PUN/2026[2013-14 - 26Q - Q2]Status: Disposed19/8/2026
NISHA TUSHAR BHUTADA,PUNE vs INCOME TAX OFFICER WARD 13(1), PUNE
ITA 149/PUN/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
INDIA KAWASAKI MOTORS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 2890/PUN/2025[2021-22]Status: Disposed19/8/2026AY 2021-22
DCIT, CIRCLE-8, PUNE, PUNE vs INDIA KAWASAKI MOTORS PRIVATE LIMITED, PUNE
ITA 2779/PUN/2025[2021-22]Status: Disposed19/8/2026AY 2021-22
AMIT DATTATRAY GHULE,PUNE vs ACIT, CENTRAL CIRCLE 2(2), PUNE
ITA 1389/PUN/2024[2020-21]Status: Disposed19/8/2026AY 2020-21
SHRI DNYANESHWAR PANDHRINATH KATKE,PUNE vs ITO WD-12(3), PUNE
ITA 617/PUN/2026[2008-09]Status: Disposed18/8/2026AY 2008-09
AMOL SHRIDHAR CHOUGULE,SHIROL vs ITO, WARD 1, ICHALKARANJI, ICHALKARANJI
ITA 506/PUN/2026[2018-19]Status: Disposed18/8/2026AY 2018-19
TALEGAON VIDYA PRATISTHAN,PUNE vs CIT(E), PUNE
ITA 2166/PUN/2026[Na]Status: Disposed18/8/2026
SHANTARAM PARSHURAM PATIL,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 12, PUNE, PUNE
ITA 2158/PUN/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
KRISHNA HANUMANT MEDANKAR,PUNE vs INCOME TAX OFFICER, WARD 8(3), PUNE, PUNE
ITA 1995/PUN/2026[2016-2017]Status: Disposed18/8/2026AY 2016-2017