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ITAT Pune Bench
17,218 judgments
ANCY THOMAS,PUNE vs INCOME TAX OFFICER WARD 8(3), PUNE
ITA 2417/PUN/2025[2017-18]Status: Disposed24/8/2026AY 2017-18
ANCY THOMAS,PUNE vs INCOME TAX OFFICER WARD 8(3), PUNE
ITA 2416/PUN/2025[2017-18]Status: Disposed24/8/2026AY 2017-18
ANCY THOMAS,PUNE vs INCOME TAX OFFICER WARD 8(3), PUNE
ITA 2415/PUN/2025[2017-18]Status: Disposed24/8/2026AY 2017-18
NAMDEO JANKU THORAT,BHOSARI, PUNE vs INCOME TAX OFFICER, WARD 8(3), PUNE, PRADHIKARAN, PUNE
ITA 1481/PUN/2025[2012-2013]Status: Disposed24/8/2026AY 2012-2013
THE KARAD JANATA SAHAKARI BANK,,SATARA vs INCOME-TAX OFFICER,, SATARA
ITA 762/PUN/2016[2011-12]Status: Disposed24/8/2026AY 2011-12
DEPUTY COMMISSIONER OF INOCME TAX CIRCLE-1, NASHIK, NASHIK vs SHIVANJALI PETROLEUM PRODUCTS, NASHIK
ITA 2554/PUN/2025[2017-18]Status: Heard21/8/2026AY 2017-18
RUTURAJ SHIVAJI PATIL,PUNE vs INCOME TAX OFFICER WARD 2(2), PUNE
ITA 2422/PUN/2025[2015-16]Status: Disposed21/8/2026AY 2015-16
SUYESH IRON & STEEL PVT.LTD,SANGLI vs ITO CIRCLE-1, SANGLI
ITA 1853/PUN/2025[2016-17]Status: Heard21/8/2026AY 2016-17
AMBARWADIKAR INDUSTRIES PVT LTD,AURANGABAD vs ACIT, CIR-3, AURANGABAD, AURANGABAD
ITA 1763/PUN/2025[2014-15]Status: Disposed21/8/2026AY 2014-15
SAGAR SHANKARRAO CHIKA,JALNA vs THE INCOME TAX OFFICER, WARD-1, JALNA
ITA 1959/PUN/2024[2017-18]Status: Disposed21/8/2026AY 2017-18
SAGAR SHANKARRAO CHIKA,JALNA vs THE INCOME TAX OFFICER, WARD-1, JALNA
ITA 1958/PUN/2024[2016-17]Status: Disposed21/8/2026AY 2016-17
KU. ANISHA J. THAKKAR,,NASHIK vs INCOME-TAX OFFICER, WARD - 2(4),, NASHIK
ITA 812/PUN/2018[2014-15]Status: Disposed21/8/2026AY 2014-15
SMT. JAYSHREE JAYESH THAKKAR,,NASHIK vs INCOME-TAX OFFICER, WARD - 2(4),, NASHIK
ITA 811/PUN/2018[2014-15]Status: Disposed21/8/2026AY 2014-15
BHAVIK JAYESH THAKKAR,,NASHIK vs INCOME-TAX OFFICER, WARD - 2(4),, NASHIK
ITA 810/PUN/2018[2014-15]Status: Disposed21/8/2026AY 2014-15
JAYESH VALLABH THAKKAR,,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, , NASHIK
ITA 809/PUN/2018[2014-15]Status: Disposed21/8/2026AY 2014-15
GURUDEODATTA NAGARI SAHAKARI PATSANSTHA LIMITED,PUNE vs ASSESSING OFFICE WARD- 14(3), PUNE
ITA 721/PUN/2026[2018-19]Status: Disposed20/8/2026AY 2018-19
SUFYAN BASHIR AHMAD PATEL,TALOJA vs ITO WARD 5, PANVEL
ITA 709/PUN/2026[2013-14]Status: Disposed20/8/2026AY 2013-14
PIMPALGAON BASWANT ONION DEALEARS ASSOCIATION,NASHIK vs CIT (E), PUNE
ITA 620/PUN/2026[NA]Status: Disposed20/8/2026
SHRI VIRESHWAR DEVASTHAN,PUNE vs ASSESSING OFFICER, EXEMPTIONS, EXEMPTIONS
ITA 616/PUN/2026[na]Status: Disposed20/8/2026
SATISH SEGA GAVIT,AT POST RAIGAON, NAVAPUR vs THE INCOME-TAX OFFICER, WARD 1, DHULE., AAYAKAR BHAVAN, SAKRI ROAD, OPP. TO MSCB OFFICE
ITA 1934/PUN/2026[2015-16]Status: Disposed20/8/2026AY 2015-16
