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ITAT Pune Bench
17,218 judgments
MALIWADA PANCHMANDAL DEOSTHAN AND DHARMFUND TRUST,AHMEDNAGAR vs CIT(EXEMPTIONS), PUNE, PUNE
ITA 2030/PUN/2026[--]Status: Disposed14/8/2026
NANDKISHOR KASHINATH SHIKRE,AHMEDNAGAR vs INCOME TAX OFFICER WARD 2( ANR), AHMEDNAGAR
ITA 2028/PUN/2026[2014-15]Status: Disposed14/8/2026AY 2014-15
NANDKISHOR KASHINATH SHIKRE,AHMEDNAGAR vs INCOME TAX OFFICER, AHMEDNAGAR
ITA 2027/PUN/2026[2016-17]Status: Disposed14/8/2026AY 2016-17
SAMARPAN BAHU UDDESHIYA SEVABHAVI SANSTHA,PARTUR vs ASSESSING OFFICER, AURANGABAD
ITA 1991/PUN/2026[2025-26]Status: Disposed14/8/2026AY 2025-26
SAMARPAN BAHU UDDESHIYA SEVABHAVI SANSTHA,PARTUR vs ASSESSING OFFICER, AURANGABAD
ITA 1990/PUN/2026[2025-26]Status: Disposed14/8/2026AY 2025-26
JAYENDRA ROHIDAS NAVALE,PUNE vs INCOME TAX OFFICER WARD 2(1), PUNE
ITA 111/PUN/2026[2016-17]Status: Disposed14/8/2026AY 2016-17
INCOME TAX OFFICER, NASHIK INDIA vs SHRI DANTALESHWAR GRAMIN BIGARSHETI SAHKARI PATSANSTHA, NASHIK, INDIA
ITA 662/PUN/2025[2016-17]Status: Disposed14/8/2026AY 2016-17
INCOME TAX OFFICER, NASHIK, INDIA vs SHRI DANTALESHWAR GRAMIN BIGARSHETI SAHKARI PATSANSTHA, NASHIK, INDIA
ITA 661/PUN/2025[2016-17]Status: Disposed14/8/2026AY 2016-17
DEVIPRIYA ENTERPRISES,PUNE vs INCOME TAX OFFICER WARD 2(2), PUNE
ITA 2834/PUN/2025[2018-19]Status: Disposed14/8/2026AY 2018-19
ANAGHA JEWELS,KOLHAPUR vs INCOME TAX OFFICER WAR 2(1), KOLHAPUR
ITA 2406/PUN/2025[2017-18]Status: Disposed14/8/2026AY 2017-18
GAURI JAYENDRA NAVALE,PUNE vs ITO WD- 6(1), PUNE
ITA 2323/PUN/2025[2016-17]Status: Disposed14/8/2026AY 2016-17
AKASHKUMAR SHAH,PUNE vs ITO WARD 13(4), PUNE, PUNE
ITA 1283/PUN/2025[2020-21]Status: Disposed14/8/2026AY 2020-21
DATTA DIGAMBAR SAHKARI VAHATUK KAMGAR SANSTHA LIMITED,PUNE vs ITO WD- 5(2), PUNE
ITA 573/PUN/2026[2018-19]Status: Disposed13/8/2026AY 2018-19
INCOME TAX OFFICERWARD-7(3), PUNE, PUNE vs JANASEVA SAHAKARI BANK LIMITED HADAPSAR PUNE, PUNE
ITA 476/PUN/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
BALKRUSHNA ASARAM KALBHOR,AHMEDNAGAR vs INCOME TAX OFFICER WARD 1, AHMEDNAGAR
ITA 424/PUN/2026[2014-15]Status: Disposed13/8/2026AY 2014-15
VYANKATRAO MANSINGRAO SASTE,AT NIRGUDI TAL PHALTAN SATARA vs ASSESSING OFFICER WARD 3 SATARA, AAYKAR BHAWAN, MANJUNATH MANOR, PAWAI NAKA, SATARA
ITA 2625/PUN/2026[2015-16]Status: Disposed13/8/2026AY 2015-16
VAISHALI BABAN BHOSALE,PUNE vs THE ITO WARD 10(1), PUNE
ITA 2067/PUN/2026[2018-19]Status: Disposed13/8/2026AY 2018-19
RAMCHANDRA NARAYAN WARAGADE,PUNE vs THE ITO WARD 3(3), PUNE
ITA 2043/PUN/2026[2015-16]Status: Disposed13/8/2026AY 2015-16
ANNAPA RAVASAHEB PARIT,ABDUL LAT vs ITO WARD 1, ICHALKARANJI
ITA 1277/PUN/2026[2024-25]Status: Disposed13/8/2026AY 2024-25
ANNAPURNA MAHILA CO OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs INCOME TAX OFFICER WARD 2(2), PUNE
ITA 3208/PUN/2025[2018-19]Status: Disposed13/8/2026AY 2018-19
