← All Benches

ITAT Pune Bench

17,218 judgments

JANASEVA SAHAKARI BANK LIMITED,PUNE vs INCOME TAX OFFICER CIRCLE 7, PUNE

ITA 3159/PUN/2025[2020-21]Status: Disposed13/8/2026AY 2020-21

SANT NAMDEO NAGRI SAHKARI PAT SANSTHA MARYADIT HINGOLI,HINGOLI vs CIT (A), AURANGABAD

ITA 3038/PUN/2025[2017-2018]Status: Disposed13/8/2026AY 2017-2018

DY COMMISSIONER OF INCOME TAX, CIRCLE-8, AKURDI, PUNE vs BAJAJ FINSERV DIRECT LIMITED, PUNE

ITA 2182/PUN/2025[2022-23]Status: Disposed13/8/2026AY 2022-23

DY. COMMISSIONER OF INOCME TAX, CIRCLE-8, AKURDI, PUNE vs BAJAJ FINSERV DIRECT LIMITED, PUNE

ITA 2181/PUN/2025[2020-21]Status: Disposed13/8/2026AY 2020-21

DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED(PREVIOUS KNOWN AS ARICENT TECHNOLOGIES HOLDINGS) LTD.), PUNE

ITA 2043/PUN/2025[2018-19]Status: Disposed13/8/2026AY 2018-19

INCOME TAX OFFICER, JALNA vs ASTLAXMI RE LOLLS JALNA PRIVATE LIMITED, JALNA

ITA 1736/PUN/2025[2015-16]Status: Disposed13/8/2026AY 2015-16

KALINDA RAMDAS GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 37/PUN/2026[2015-16]Status: Disposed12/8/2026AY 2015-16

KALINDA RAMDAS GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 36/PUN/2026[2014-15]Status: Disposed12/8/2026AY 2014-15

KALINDA RAMDAS GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 35/PUN/2026[2017-18]Status: Disposed12/8/2026AY 2017-18

KALINDA RAMDAS GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 34/PUN/2026[2016-17]Status: Disposed12/8/2026AY 2016-17

NEW DREAMS LANDMARK AOP,PUNE vs DCIT, CIR-5, PUNE, PUNE

ITA 7/PUN/2026[2017-18]Status: Disposed12/8/2026AY 2017-18

KANERSAR VI KA SOCIETY,PUNE vs THE ITO WARD 8(3), PUNE

ITA 2042/PUN/2026[2021-22]Status: Disposed12/8/2026AY 2021-22

SURUCHI NARAYAN WAYANGANKAR,KALYAN-DOMBIVALI vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI

ITA 2016/PUN/2026[2018-19]Status: Disposed12/8/2026AY 2018-19

NEHA SANJEEV SALKE,PUNE vs THE INCOME TAX OFFICER, WARD 3(1), PUNE

ITA 2005/PUN/2026[2015-16]Status: Disposed12/8/2026AY 2015-16

RATNAGIRI VIBHAG S T KARMACHARI SAHAKARI PATSANSTHA MARYADIT RATNAGIRI,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI

ITA 1985/PUN/2026[2018-19]Status: Disposed12/8/2026AY 2018-19

RATNAGIRI VIBHAG S T KARMACHARI SAHAKARI PATSANSTHA MARYADIT RATNAGIRI,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI

ITA 1984/PUN/2026[2020-21]Status: Disposed12/8/2026AY 2020-21

ANNABHAU SATHE SHIKSHAN PRASARAK MANDAL, BEED,BEED vs ITO EXEMPTION WARD AURANGABAD, AURANGABAD

ITA 19/PUN/2026[2020-2021]Status: Disposed12/8/2026AY 2020-2021

AHSANUL HAQUE KHAN,PUNE vs INCOME TAX OFFICER WARD 8(1), AKURDI

ITA 1796/PUN/2026[2013-14]Status: Disposed12/8/2026AY 2013-14

SHRI SHIVAJI COLLEGE,PARBHANI vs ACIT CENTRALIZED PROCESSING CELL -TDS, AURANGABAD, AURANGABAD

ITA 1742/PUN/2026[2014 - 2015]Status: Disposed12/8/2026

MAHESH OIL INDUSTRIES,BEED vs ITO WARD 1(5) AURANGABAD, AURANGABAD

ITA 1552/PUN/2026[2010-11]Status: Disposed12/8/2026AY 2010-11