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ITAT Pune Bench

17,218 judgments

NANDKISHOR RAMNATH ENDAIT,NASHIK vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 130/PUN/2026[2016-17]Status: Disposed12/8/2026AY 2016-17

NANDKISHOR RAMNATH ENDAIT,NASHIK vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 128/PUN/2026[2018-19]Status: Disposed12/8/2026AY 2018-19

NANDKISHOR RAMNATH ENDAIT,NASHIK vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 127/PUN/2026[2017-18]Status: Disposed12/8/2026AY 2017-18

BUNDELKHANDI SUBOPDH MOTICHAND (HUF),JALGAON vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JALGAON

ITA 2772/PUN/2024[2013-14]Status: Disposed12/8/2026AY 2013-14

WALTER TOOLS INDIA PVT.LTD,PUNE vs ACIT CIRCLE-8, PUNE

ITA 2388/PUN/2024[2021-22]Status: Disposed12/8/2026AY 2021-22

KAMALJEETSINGH TAJASINGH AUJLA,PUNE vs ITO WARD 13(1), PUNE, PUNE

ITA 522/PUN/2026[2015-16]Status: Disposed11/8/2026AY 2015-16

ARUN RAVAN PATIL,DHULE vs THE ITO, WARD-1, DHULE, DHULE

ITA 386/PUN/2026[2018-19]Status: Disposed11/8/2026AY 2018-19

NITIN AGARWAL,PUNE vs CIRCLE 8, PUNE

ITA 2019/PUN/2026[2018-19]Status: Disposed11/8/2026AY 2018-19

SHANKAR JAYRAM SHELAR,PUNE vs INCOME TAX OFFICER WARD6(1),PUNE, PUNE

ITA 2004/PUN/2026[2018-19]Status: Disposed11/8/2026AY 2018-19

MAHILA SNEHASAMVARDHAK SAMAJ WAI,WAI vs CIT EXEMPTION PUNE, PUNE

ITA 1996/PUN/2026[2027-2028]Status: Disposed11/8/2026AY 2027-2028

SAHIL ANAND KOTHARI,PUNE vs INCOME TAX OFFFICER WARD 8, PUNE

ITA 1056/PUN/2026[2022-23]Status: Heard11/8/2026AY 2022-23

SAHIL ANAND KOTHARI,PUNE vs DCIT CIRCLE 8, PUNE

ITA 1055/PUN/2026[2022-23]Status: Heard11/8/2026AY 2022-23

SHREE DEO VYADESHWAR DEOSTHAN FUND,GUHAGAR, RATNAGIRI vs INCOME TAX OFFICER, EXEMPTION WARD, KOLHAPUR, KOLHAPUR

ITA 635/PUN/2026[2012-13]Status: Disposed10/8/2026AY 2012-13

SHREE GAJANAN MAHARAJ SHEGAON MANDIR VISHWASTH MANDAL,AT GAJANANMAHARAJ MANOIR vs EXEMPTION WARD, AURANGABAD

ITA 625/PUN/2026[2016-17]Status: Disposed10/8/2026AY 2016-17

VISAJI SAAMNATH DESHPANDE PUBLIC TRUST,PUNE vs CIT (EXEMPTIONS), PUNE

ITA 583/PUN/2026[2026-27]Status: Disposed10/8/2026AY 2026-27

BHUMI FOUNDATION WAGHOLI,WAGHOLI vs CIT EXEMPTION, PUNE

ITA 2346/PUN/2026[NA]Status: Disposed10/8/2026

BHUMI FOUNDATION WAGHOLI,WAGHOLI vs CIT EXEMPTION, PUNE

ITA 2345/PUN/2026[NA]Status: Disposed10/8/2026

SUDHIR TANAJI JAMBHALE,KARVEER vs ITO, KOLHAPUR

ITA 189/PUN/2026[2016-17]Status: Disposed10/8/2026AY 2016-17

MANAV VIKAS V PUNRNIRMAN SANSHODHAN SANSTHA AURANGABAD,AURANGABAD vs ASSESSING OFFICER, AURANGABAD

ITA 1795/PUN/2026[2025-26]Status: Disposed10/8/2026AY 2025-26

ASHOK DATTATRAY MUTKULE,PUNE vs THE INCOME TAX OFFICER, WARD 3(3), PUNE

ITA 2064/PUN/2026[2022-23]Status: Disposed7/8/2026AY 2022-23