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ITAT Pune Bench
17,218 judgments
ZAVAREH SOLI POONAWALLA,PUNE vs DCIT CIR-4, PUNE
ITA 827/PUN/2026[2023-24]Status: Disposed7/9/2026AY 2023-24
SAGAR DEVELOPER,PUNE vs ACIT CIR-2, PUNE
ITA 717/PUN/2026[2021-22]Status: Disposed7/9/2026AY 2021-22
ANNASO BHAUSO MOGLADE,NANDANI vs INCOME TAX OFFICER, WARD 1, ICHALKARANJI, ICHALKARANJI
ITA 690/PUN/2026[2016-17]Status: Disposed7/9/2026AY 2016-17
ASLAM SADULE KHAN,RAIGAD vs ITO WD-4, PANVEL
ITA 632/PUN/2026[2016-17]Status: Disposed7/9/2026AY 2016-17
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE
ITA 2417/PUN/2026[2019-2020]Status: Disposed7/9/2026AY 2019-2020
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR, MAHARASHTRA vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE, MAHARASHTRA
ITA 2416/PUN/2026[2018-2019]Status: Disposed7/9/2026AY 2018-2019
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE
ITA 2415/PUN/2026[2017-2018]Status: Disposed7/9/2026AY 2017-2018
VIBHAGIYA SAHAKARI KHATYA TIL KARMACHARYACHI SAHAKARI PATPEDHI MARYADIT,PUNE vs INCOME TAX OFFICER WARD 6(1) PUNE, PUNE
ITA 2287/PUN/2026[2018-19]Status: Disposed7/9/2026AY 2018-19
RADHIKA SEVA SANSTHA,PUNE vs CIT(E), PUNE
ITA 2251/PUN/2026[NA]Status: Disposed7/9/2026
JAN SHIKSHAN SANSTHAN,AURANGABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE, PUNE
ITA 1764/PUN/2026[NA]Status: Disposed7/9/2026
SMT PRITI ABHIJIT PATIL,NANDURBAR vs CIT (E), PUNE
ITA 1726/PUN/2026[NA]Status: Disposed7/9/2026
YOGESH ARVIND MORE,NANDURBAR vs CIT (E), PUNE
ITA 1725/PUN/2026[NA]Status: Disposed7/9/2026
HI TECH BIOSCIENCES INDIA PRIVATE LTD,KOTHRUD PUNE vs ASSISTANT COMMISSIONER, CIRCLE PUNE
ITA 1528/PUN/2026[2015-2016]Status: Disposed7/9/2026AY 2015-2016
HI TECH BIOSCIENCES INDIA PRIVATE LTD,KOTHRUD, PUNE vs ASST.COMMISIONER, CIRCLE 1(1), PUNE, PUNE
ITA 1527/PUN/2026[2015-2016]Status: Disposed7/9/2026AY 2015-2016
DINESHKUMAR RASIKLAL AGRAWAL,DHULE vs ASST. COMMISSIONER OF INCOME TAX, DHULE CIRCLE, DHULE, DHULE
ITA 3151/PUN/2025[2012-13]Status: Disposed7/9/2026AY 2012-13
ADIVASI DEOMOGRA EDUCATION SOCIETY,AT NATWAD vs DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD
ITA 2432/PUN/2025[2017-18]Status: Disposed7/9/2026AY 2017-18
ELECTRONICA FINANCE LIMITED,PUNE vs INCOME TAX OFFICER CIRCLE 1(1), PUNE
ITA 2231/PUN/2025[2020-21]Status: Disposed7/9/2026AY 2020-21
BARAMATI TALUKA SAHAKARI DUDH UTPADAK SANGH MARYADIT BARAMATI,PUNE vs ITO CIRCLE -7, PUNE
ITA 1969/PUN/2025[2020-21]Status: Disposed7/9/2026AY 2020-21
INCOME TAX OFFICER WARD 7 1, PUNE vs SARSAN DEVELOPERS, PUNE
ITA 460/PUN/2026[2014-15]Status: Disposed4/9/2026AY 2014-15
GOROBA DAGDU CHAME,LATUR vs ITO WARD-1, LATUR
ITA 278/PUN/2026[2014-15]Status: Disposed4/9/2026AY 2014-15