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ITAT Pune Bench
17,218 judgments
GOROBA DAGDU CHAME,LATUR vs ITO WARD-1, LATUR
ITA 277/PUN/2026[2015-16]Status: Disposed4/9/2026AY 2015-16
GOROBA DAGDU CHAME,LATUR vs ITO WARD-1, LATUR
ITA 276/PUN/2026[2013-14]Status: Disposed4/9/2026AY 2013-14
SHRI EKVIRADEVI GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,ALIBAG vs ITO, WD-3, PANVEL
ITA 2212/PUN/2026[2018-19]Status: Disposed4/9/2026AY 2018-19
AURANGABAD THALLASAMIA SOCIETY AURANGABAD,AURANGABAD vs ASSESSING OFFICER, AURANGABAD
ITA 1794/PUN/2026[2025-26]Status: Disposed4/9/2026AY 2025-26
AURANGABAD THALLASAMIA SOCIETY AURANGABAD,AURANGABAD vs ASSESSING OFFICER, AURANGABAD
ITA 1793/PUN/2026[2025-26]Status: Disposed4/9/2026AY 2025-26
SAVITRI PREMI KESHRANI,NAVI MUMBAI vs ITO,WD-5, PANVEL
ITA 1213/PUN/2026[2015-16]Status: Disposed4/9/2026AY 2015-16
KAWADEPATIL EDUCATIONAL FOUNDATION,BT KAWADE ROAD, MUNDHVA, PUNE vs CIT (EXEMPTION), PUNE, PMT BUILDING, SHANKAR SETH ROAD, PUNE
ITA 1015/PUN/2026[2026-27]Status: Disposed4/9/2026AY 2026-27
KAWADEPATIL EDUCATIONAL FOUNDATION,BT KAWADE ROAD, MUNDHVA, PUNE vs CIT (EXEMPTION), PUNE, PMT BUILDING, SHANKAR SETH ROAD, PUNE
ITA 1014/PUN/2026[2026-27]Status: Disposed4/9/2026AY 2026-27
INCOME TAX OFFICER, WARD-1(5), AURANGABAD, AURANGABAD vs ASHOK UTTAMRAO KULKARNI, BEED
ITA 834/PUN/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
ASHOK UTTAMRAO KULKARNI,GEORAI BEED vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, DELHI
ITA 833/PUN/2026[2016-17]Status: Disposed3/9/2026AY 2016-17
LADALI GOSHALA SEVA SANSTHA,DAUND vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 641/PUN/2026[2025-2026]Status: Disposed3/9/2026AY 2025-2026
IMDR ALUMNI ASSOCIATION,PUNE vs CIT(E), PUNE
ITA 2341/PUN/2026[NA]Status: Disposed3/9/2026
DIPIKA JAGDISH WAGH,NASHIK vs INCOME TAX OFFICER WARD1(1),NASHIK, NASHIK
ITA 1589/PUN/2026[2013-2014]Status: Disposed3/9/2026AY 2013-2014
MINDTICKLE INTERACTIVE MEDIA PVT.LTD,PUNE vs DCIT CIRCLE-7 PNE-C-1 (58), PUNE
ITTPA 242/PUN/2026[2022-23]Status: Disposed2/9/2026AY 2022-23
AHIR SUVARNAKAR SAMAJ SANSTHA,NASHIK vs EXEMPTION WARD 1(1), NSK, NASHIK
ITA 607/PUN/2026[2025-26]Status: Disposed2/9/2026AY 2025-26
INCOME TAX OFFICER(EXEMPTIONS), WARD-2, PUNE, PUNE vs CHINCHWAD SHIKSHAN PRASARAK MANDAL, PUNE
ITA 478/PUN/2026[2018-19]Status: Disposed2/9/2026AY 2018-19
DILIP GANGARAM MALI,NASHIK vs ITO, WARD 2(1), NASHIK, NASHIK
ITA 389/PUN/2026[2017-18]Status: Disposed2/9/2026AY 2017-18
DILIP GANGARAM MALI,NASHIK vs ITO, WARD 2(1), NASHIK, NASHIK
ITA 388/PUN/2026[2018-19]Status: Disposed2/9/2026AY 2018-19
AMOL SHRIDHAR CHOUGULE,SHIROL vs ITO, WARD 1, ICHALKARANJI, ICHALKARANJI
ITA 387/PUN/2026[2017-18]Status: Disposed2/9/2026AY 2017-18
JIDNYASA PRABODHAN TRUST,PUNE vs CIT EXEMPTION PUNE, PUNE
ITA 1654/PUN/2026[NA]Status: Disposed2/9/2026
