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ITAT Pune Bench
17,218 judgments
INSTITUTE MANAGEMENT COMMITTEE ITO KALAMNURI,HINGOLI vs ITO EXEMPTION WARD, NANDED
ITA 13/PUN/2026[2018-19]Status: Disposed2/9/2026AY 2018-19
INSTITUTE MANAGEMENT COMMITTEE ITO KALAMNURI,HINGOLI vs ITO EXEMPTION WARD, NANDED
ITA 12/PUN/2026[2019-20]Status: Disposed2/9/2026AY 2019-20
HARSHAL RAJENDRAKUMAR TOKASE,PUNE vs INCOME TAX OFFICER, WARD 3(1), NASHIK
ITA 2465/PUN/2025[2017-18]Status: Disposed2/9/2026AY 2017-18
DNYANDEEP BHAUDDESHIY SEVABHAVI SANSTHA,PUNE vs CIT (EXEMPTION), PUNE
ITA 1915/PUN/2025[2025-26]Status: Disposed2/9/2026AY 2025-26
SAIRA BALGOPAL MENON,DUBAI, UAE vs INCOME TAX OFFICER, (IT) WARD 3, PUNE, PUNE
ITA 930/PUN/2026[2019-20]Status: Disposed1/9/2026AY 2019-20
SAIRA BALGOPAL MENON,DUBAI, UAE vs INCOME TAX OFFICER, (IT) WARD 3, PUNE, PUNE
ITA 929/PUN/2026[2018-19]Status: Disposed1/9/2026AY 2018-19
SAIRA BALGOPAL MENON,DUBAI, UAE vs INCOME TAX OFFICER, (IT) WARD 3, PUNE, PUNE
ITA 928/PUN/2026[2017-18]Status: Disposed1/9/2026AY 2017-18
DCIT, CIRCLE-8, PUNE, PUNE (AKURDI) vs RAJENDRA DAGADU GAIKWAD, PUNE
ITA 751/PUN/2026[2013-14]Status: Disposed1/9/2026AY 2013-14
RBL BANK LIMITED,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR
ITA 2114/PUN/2026[2020-21]Status: Disposed1/9/2026AY 2020-21
BIO-ANALYTICAL TECHNOLOGIES (INDIA) PRIVATE LIMITED,PUNE vs ITO WARD 1(1) PUNE, PUNE
ITTPA 2760/PUN/2025[2022-23]Status: Disposed31/8/2026AY 2022-23
SAMASHTI JANAKALYAN BAHUUDDESHIYA PRATISHTHAN,JAYHIND NAGAR MAHADA COLONY ,AURANGABAD AURANGABAD vs ASSESSING OFFICER, AURANGABAD
ITA 760/PUN/2026[2025-26]Status: Disposed31/8/2026AY 2025-26
SAMASHTI JANAKALYAN BAHUUDDESHIYA PRATISHTHAN,JAYHIND NAGAR MAHADA COLONY ,AURANGABAD AURANGABAD vs ASSESSING OFFICER, AURANGABAD
ITA 759/PUN/2026[2025-26]Status: Disposed31/8/2026AY 2025-26
PRAMATHESH SAHAKARI GRIHARACHANA SANSTHA MARYADIT ,PUNE vs ASSESSING OFFICER, PUNE
ITA 2766/PUN/2026[2019-2020]Status: Disposed31/8/2026AY 2019-2020
JITENDRA SHANTILAL MUTHA (HUF),PUNE vs INCOME TAX OFFICER (ITO) WARD 5(4), PUNE
ITA 1153/PUN/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
KISHOR SURESH SHINDE,PUNE vs INCOME TAX OFFICER WARD 8(3), PUNE
ITA 1109/PUN/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
GULAMAHEMAD HAMIDULLA KHAN,PUNE vs ITO, WARD-14(3), PUNE, PUNE
ITA 1714/PUN/2025[2016-17]Status: Disposed31/8/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -14, , PUNE vs JOHN DEERE INDIA PVT.LTD,, PUNE
ITA 1733/PUN/2017[2012-13]Status: Disposed31/8/2026AY 2012-13
GRENESIIS CONSTRO PVT LTD,PUNE vs OFFICE OF INCOME TAX TDS-1 , PUNE
ITA 904/PUN/2026[2018-19]Status: Disposed28/8/2026AY 2018-19
CHANDRAKANT KRISHANAJI PHULE,PUNE vs INCOME TAX OFFICER, WARD-5(4), PUNE
ITA 1586/PUN/2026[2018-19]Status: Disposed28/8/2026AY 2018-19
HAIDAR MUBARAK BEPARI,SANGLI vs INCOME TAX OFFICER, SANGLI
ITA 2988/PUN/2025[2017-18]Status: Disposed28/8/2026AY 2017-18