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ITAT Pune Bench
17,218 judgments
HEENA IRFAN BEPARI,SANGLI vs INCOME TAX OFFICER , SANGLI
ITA 1186/PUN/2025[2017-18]Status: Disposed28/8/2026AY 2017-18
M/S. JAIHIND WEILDING AND BOILER WORK,NASHIK vs INCOME TAX OFFICER , WARD-1, MALEGAON, MALEGAON
ITA 2187/PUN/2026[2011-12]Status: Disposed27/8/2026AY 2011-12
M/S. JAIHIND WEILDING AND BOILER WORK ,NASHIK vs THE INCOME TAX OFFICER,WARD-1, MALEGAON, MALEGAON
ITA 2186/PUN/2026[2009-10]Status: Disposed27/8/2026AY 2009-10
GAUTAM SINHA,KHARGHAR vs CIRCLE, PANVEL, PANVEL
ITA 1002/PUN/2026[2016-2017]Status: Disposed27/8/2026AY 2016-2017
GAUTAM SINHA,KHARGHAR vs CIRCLE, PANVEL, PANVEL
ITA 1001/PUN/2026[2016-17]Status: Disposed27/8/2026AY 2016-17
B.R.A. TEXTILES PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER WARD 1(1), PUNE
ITA 3204/PUN/2025[2015-16]Status: Disposed27/8/2026AY 2015-16
JYOTI SHAMKANT KOTKAR,PUNE, MAHARASHTRA, INDIA vs ITO CENTRAL CIRCLE 2(4), PUNE, DGIT (INVESTIGATION)
ITSSA 33/PUN/2026[2021-22]Status: Disposed25/8/2026AY 2021-22
JYOTI SHAMKANT KOTKAR,PUNE vs ITO CENTRAL CIRCLE 2(4), PUNE, DGIT (INVESTIGATION)
ITSSA 32/PUN/2026[2020-21]Status: Disposed25/8/2026AY 2020-21
NEELAM ARUN UPADHYAYA,PUNE vs ITO - WARD 9(3), PUNE, PRATYAKSHA KAR BHAVAN, AKRUDI, PUNE
ITA 765/PUN/2026[2015-16]Status: Disposed25/8/2026AY 2015-16
NEELAM ARUN UPADHYAYA,PUNE vs ITO WARD 9(3), PUNE, PUNE
ITA 764/PUN/2026[2015-16]Status: Disposed25/8/2026AY 2015-16
NEELAM ARUN UPAHYAYA,PUNE vs ITO WARD 9(3), PUNE, PRATYAKSHA KAR BHAWAN, AKURDI, PUNE
ITA 763/PUN/2026[2015-16]Status: Disposed25/8/2026AY 2015-16
SACHIN HANUMANT MACHALE,SHINDAVANE, PUNE vs INCOME TAX OFFICER, WARD14(3), PUNE, SALISBURY PARK
ITA 761/PUN/2026[2015-16]Status: Disposed25/8/2026AY 2015-16
PRECIHOLE FOUNDATION,THANE vs EXMPTION WARD, PUNE
ITA 628/PUN/2026[NOT APPLICABLE]Status: Disposed25/8/2026
PRECIHOLE FOUNDATION,THANE vs EXEMPTION CIRCLE, PUNE
ITA 627/PUN/2026[Not Applicable]Status: Disposed25/8/2026
NEETA PARESH KHARDE,NASHIK vs THE ITO, WARD-1(1), NASHIK, NASHIK
ITA 518/PUN/2026[2018-19]Status: Disposed25/8/2026AY 2018-19
MADHAV VINAYAK CHATE,BEED vs ITO WD-1(5), AURANGABAD
ITA 421/PUN/2026[2015-16]Status: Disposed25/8/2026AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BARAMATI AGRO LIMITED , PUNE
ITA 395/PUN/2026[2021-22]Status: Disposed25/8/2026AY 2021-22
PATBANDHARE KARMCHARYANCHI SAHAKARI SANSTHA MARYADIT, SANGLI,PATBANDHARE BHAVAN vs ITO WARD 1, SANGLI, SANGLI
ITA 390/PUN/2026[2020-21]Status: Disposed25/8/2026AY 2020-21
PARASHRAM KHANDU CHANDRE,NASHIK vs ITO WARD 2(1),NASHIK , NASHIK
ITA 3076/PUN/2026[2021-22]Status: Disposed25/8/2026AY 2021-22
PARASHRAM KHANDU CHANDRE,NASHIK vs ITO WARD 2(1),NASHIK, NASHIK
ITA 3075/PUN/2026[2020-21]Status: Disposed25/8/2026AY 2020-21