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ITAT Pune Bench
17,206 judgments
KETAN BALDEV KHANNA,MUMBAI vs ASSESMENT UNIT, PUNE
ITA 2405/PUN/2026[2015-16]Status: Disposed8/9/2026AY 2015-16
SAGAR PRAMOD DEOGHARE,NASHIK vs ITO, WD- 1(1), NASHIK
ITA 2340/PUN/2026[2017-18]Status: Disposed8/9/2026AY 2017-18
DNYANDEEP RASHATRIYA SAMAJIK VA SHAIKSHANIK VIKAS SANSTHA,OND vs CIT EXEMPTION, PUNE
ITA 1366/PUN/2026[NA]Status: Disposed8/9/2026
MOHAMMAD RAFIK ESMUDDIN SIDHDIKI,NASHIK vs THE INCOME TAX OFFICER, WARD 1, MALEGAON., MALEGAON
ITA 1266/PUN/2026[2014-15]Status: Disposed8/9/2026AY 2014-15
MOHAMMAD RAFIK ESMUDDIN SIDHDIKI,NAHIK vs THE INCOME TAX OFFICER, WARD 1, MALEGAON., MALEGAON
ITA 1265/PUN/2026[2013-14]Status: Disposed8/9/2026AY 2013-14
ABBAS FAKHRUDDIN KACHWALA,AHMEDNAGAR vs ITO, AHMEDNAGAR
ITA 1187/PUN/2026[2015-16]Status: Disposed8/9/2026AY 2015-16
APPROACH HELPING HANDS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE
ITA 1063/PUN/2026[Not Applicable]Status: Heard8/9/2026
APPROACH HELPING HANDS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE
ITA 1062/PUN/2026[Not Applicable]Status: Heard8/9/2026
ZAVAREH SOLI POONAWALLA,PUNE vs DCIT CIR-4, PUNE
ITA 827/PUN/2026[2023-24]Status: Disposed7/9/2026AY 2023-24
SAGAR DEVELOPER,PUNE vs ACIT CIR-2, PUNE
ITA 717/PUN/2026[2021-22]Status: Disposed7/9/2026AY 2021-22
ANNASO BHAUSO MOGLADE,NANDANI vs INCOME TAX OFFICER, WARD 1, ICHALKARANJI, ICHALKARANJI
ITA 690/PUN/2026[2016-17]Status: Disposed7/9/2026AY 2016-17
ASLAM SADULE KHAN,RAIGAD vs ITO WD-4, PANVEL
ITA 632/PUN/2026[2016-17]Status: Disposed7/9/2026AY 2016-17
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE
ITA 2417/PUN/2026[2019-2020]Status: Disposed7/9/2026AY 2019-2020
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR, MAHARASHTRA vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE, MAHARASHTRA
ITA 2416/PUN/2026[2018-2019]Status: Disposed7/9/2026AY 2018-2019
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE
ITA 2415/PUN/2026[2017-2018]Status: Disposed7/9/2026AY 2017-2018
VIBHAGIYA SAHAKARI KHATYA TIL KARMACHARYACHI SAHAKARI PATPEDHI MARYADIT,PUNE vs INCOME TAX OFFICER WARD 6(1) PUNE, PUNE
ITA 2287/PUN/2026[2018-19]Status: Disposed7/9/2026AY 2018-19
RADHIKA SEVA SANSTHA,PUNE vs CIT(E), PUNE
ITA 2251/PUN/2026[NA]Status: Disposed7/9/2026
JAN SHIKSHAN SANSTHAN,AURANGABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE, PUNE
ITA 1764/PUN/2026[NA]Status: Disposed7/9/2026
SMT PRITI ABHIJIT PATIL,NANDURBAR vs CIT (E), PUNE
ITA 1726/PUN/2026[NA]Status: Disposed7/9/2026
YOGESH ARVIND MORE,NANDURBAR vs CIT (E), PUNE
ITA 1725/PUN/2026[NA]Status: Disposed7/9/2026
