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ITAT Pune Bench
17,191 judgments
JAISHIRAM SUGAR AND AGRO PRODUCTS LIMITED,PUNE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL, RANGE-2,PUNE, PUNE
ITA 777/PUN/2023[2018-19]Status: Disposed9/9/2026AY 2018-19
ALIBAG MACHIMAR SAHAKARI SOCIETY LTD.,RAIGAD vs INCOME TAX OFFICER WARD 3, PANVEL
ITA 916/PUN/2026[2013-14]Status: Heard8/9/2026AY 2013-14
BHAMARE INFRASTRUCTURE PRIVATE LIMITED,PUNE vs ACIT, CIRCLE 1(1), PUNE, PUNE
ITA 63/PUN/2026[2016-17]Status: Disposed8/9/2026AY 2016-17
GAYATRI VILAS NIPHADE,NASHIK vs ITO WARD 2(1), NASHIK
ITA 2644/PUN/2026[2023-24]Status: Disposed8/9/2026AY 2023-24
SEEMA NARENDRA DHAVALE,PUNE vs THE INCOME TAX OFFICER, PUNE
ITA 2531/PUN/2026[2017-18]Status: Disposed8/9/2026AY 2017-18
KETAN BALDEV KHANNA,MUMBAI vs ASSESMENT UNIT, PUNE
ITA 2405/PUN/2026[2015-16]Status: Disposed8/9/2026AY 2015-16
SAGAR PRAMOD DEOGHARE,NASHIK vs ITO, WD- 1(1), NASHIK
ITA 2340/PUN/2026[2017-18]Status: Disposed8/9/2026AY 2017-18
DNYANDEEP RASHATRIYA SAMAJIK VA SHAIKSHANIK VIKAS SANSTHA,OND vs CIT EXEMPTION, PUNE
ITA 1366/PUN/2026[NA]Status: Disposed8/9/2026
MOHAMMAD RAFIK ESMUDDIN SIDHDIKI,NASHIK vs THE INCOME TAX OFFICER, WARD 1, MALEGAON., MALEGAON
ITA 1266/PUN/2026[2014-15]Status: Disposed8/9/2026AY 2014-15
MOHAMMAD RAFIK ESMUDDIN SIDHDIKI,NAHIK vs THE INCOME TAX OFFICER, WARD 1, MALEGAON., MALEGAON
ITA 1265/PUN/2026[2013-14]Status: Disposed8/9/2026AY 2013-14
ABBAS FAKHRUDDIN KACHWALA,AHMEDNAGAR vs ITO, AHMEDNAGAR
ITA 1187/PUN/2026[2015-16]Status: Disposed8/9/2026AY 2015-16
APPROACH HELPING HANDS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE
ITA 1063/PUN/2026[Not Applicable]Status: Heard8/9/2026
APPROACH HELPING HANDS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE
ITA 1062/PUN/2026[Not Applicable]Status: Heard8/9/2026
ZAVAREH SOLI POONAWALLA,PUNE vs DCIT CIR-4, PUNE
ITA 827/PUN/2026[2023-24]Status: Disposed7/9/2026AY 2023-24
SAGAR DEVELOPER,PUNE vs ACIT CIR-2, PUNE
ITA 717/PUN/2026[2021-22]Status: Disposed7/9/2026AY 2021-22
ANNASO BHAUSO MOGLADE,NANDANI vs INCOME TAX OFFICER, WARD 1, ICHALKARANJI, ICHALKARANJI
ITA 690/PUN/2026[2016-17]Status: Disposed7/9/2026AY 2016-17
ASLAM SADULE KHAN,RAIGAD vs ITO WD-4, PANVEL
ITA 632/PUN/2026[2016-17]Status: Disposed7/9/2026AY 2016-17
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE
ITA 2417/PUN/2026[2019-2020]Status: Disposed7/9/2026AY 2019-2020
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR, MAHARASHTRA vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE, MAHARASHTRA
ITA 2416/PUN/2026[2018-2019]Status: Disposed7/9/2026AY 2018-2019
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE
ITA 2415/PUN/2026[2017-2018]Status: Disposed7/9/2026AY 2017-2018