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ITAT Pune Bench

17,159 judgments

APPROACH HELPING HANDS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE

ITA 1062/PUN/2026[Not Applicable]Status: Heard8/9/2026

ZAVAREH SOLI POONAWALLA,PUNE vs DCIT CIR-4, PUNE

ITA 827/PUN/2026[2023-24]Status: Disposed7/9/2026AY 2023-24

SAGAR DEVELOPER,PUNE vs ACIT CIR-2, PUNE

ITA 717/PUN/2026[2021-22]Status: Disposed7/9/2026AY 2021-22

ANNASO BHAUSO MOGLADE,NANDANI vs INCOME TAX OFFICER, WARD 1, ICHALKARANJI, ICHALKARANJI

ITA 690/PUN/2026[2016-17]Status: Disposed7/9/2026AY 2016-17

ASLAM SADULE KHAN,RAIGAD vs ITO WD-4, PANVEL

ITA 632/PUN/2026[2016-17]Status: Disposed7/9/2026AY 2016-17

NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE

ITA 2417/PUN/2026[2019-2020]Status: Disposed7/9/2026AY 2019-2020

NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR, MAHARASHTRA vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE, MAHARASHTRA

ITA 2416/PUN/2026[2018-2019]Status: Disposed7/9/2026AY 2018-2019

NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE

ITA 2415/PUN/2026[2017-2018]Status: Disposed7/9/2026AY 2017-2018

VIBHAGIYA SAHAKARI KHATYA TIL KARMACHARYACHI SAHAKARI PATPEDHI MARYADIT,PUNE vs INCOME TAX OFFICER WARD 6(1) PUNE, PUNE

ITA 2287/PUN/2026[2018-19]Status: Disposed7/9/2026AY 2018-19

RADHIKA SEVA SANSTHA,PUNE vs CIT(E), PUNE

ITA 2251/PUN/2026[NA]Status: Disposed7/9/2026

JAN SHIKSHAN SANSTHAN,AURANGABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE, PUNE

ITA 1764/PUN/2026[NA]Status: Disposed7/9/2026

SMT PRITI ABHIJIT PATIL,NANDURBAR vs CIT (E), PUNE

ITA 1726/PUN/2026[NA]Status: Disposed7/9/2026

YOGESH ARVIND MORE,NANDURBAR vs CIT (E), PUNE

ITA 1725/PUN/2026[NA]Status: Disposed7/9/2026

HI TECH BIOSCIENCES INDIA PRIVATE LTD,KOTHRUD PUNE vs ASSISTANT COMMISSIONER, CIRCLE PUNE

ITA 1528/PUN/2026[2015-2016]Status: Disposed7/9/2026AY 2015-2016

HI TECH BIOSCIENCES INDIA PRIVATE LTD,KOTHRUD, PUNE vs ASST.COMMISIONER, CIRCLE 1(1), PUNE, PUNE

ITA 1527/PUN/2026[2015-2016]Status: Disposed7/9/2026AY 2015-2016

DINESHKUMAR RASIKLAL AGRAWAL,DHULE vs ASST. COMMISSIONER OF INCOME TAX, DHULE CIRCLE, DHULE, DHULE

ITA 3151/PUN/2025[2012-13]Status: Disposed7/9/2026AY 2012-13

ADIVASI DEOMOGRA EDUCATION SOCIETY,AT NATWAD vs DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD

ITA 2432/PUN/2025[2017-18]Status: Disposed7/9/2026AY 2017-18

ELECTRONICA FINANCE LIMITED,PUNE vs INCOME TAX OFFICER CIRCLE 1(1), PUNE

ITA 2231/PUN/2025[2020-21]Status: Disposed7/9/2026AY 2020-21

BARAMATI TALUKA SAHAKARI DUDH UTPADAK SANGH MARYADIT BARAMATI,PUNE vs ITO CIRCLE -7, PUNE

ITA 1969/PUN/2025[2020-21]Status: Disposed7/9/2026AY 2020-21

INCOME TAX OFFICER WARD 7 1, PUNE vs SARSAN DEVELOPERS, PUNE

ITA 460/PUN/2026[2014-15]Status: Disposed4/9/2026AY 2014-15