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ITAT Pune Bench

17,159 judgments

SAYYAD JAVED SAYYAD KHAJA BAGAWHAN ,AURANGABAD vs ITO WD-1(1), AURANGABAD

ITA 806/PUN/2026[2014-15]Status: Disposed9/9/2026AY 2014-15

GNYANOBA DAGADU MASURKAR,PUNE vs INCOME TAX OFFICERE, WARD 6(5), PUNE, PUNE

ITA 2463/PUN/2026[2016-17]Status: Disposed9/9/2026AY 2016-17

GNYANOBA DAGADU MASURKAR,MUKAIWDI, MULASHI , PUNE vs INCOME TAX OFFICERE, WARD 6(5), PUNE, PMT BUILDING, SHANKARSHETH ROAD, SWARGATE, PUNE

ITA 2462/PUN/2026[2016-17]Status: Disposed9/9/2026AY 2016-17

ABDUL RAHMAN ABDUL RAB CHOUDHARY,PUNE vs ITO WARD 9(1), PUNE, PUNE

ITA 2226/PUN/2026[2012-13]Status: Disposed9/9/2026AY 2012-13

INDIAN SEMLESS METAL TUBE PAGARDAR NOKRANCHI SAH PATSANSTHA MARYADIT,PUNE vs ITO, WARD-14(5), PUNE, PUNE

ITA 1472/PUN/2026[2024-25]Status: Disposed9/9/2026AY 2024-25

DCIT CIRCLE SANGLI, SANGLI vs BHARAT ELECTRICAL CONTRACTORS AND MANUFACTURERS PRIVATE LIMITED, SANGLI

ITA 3149/PUN/2025[2022-23]Status: Disposed9/9/2026AY 2022-23

SANJAY AGARWAL INDUSTRIES PVT.LTD,PUNE vs ITO WARD 6(1), PUNE

ITA 2587/PUN/2025[2019-2020]Status: Disposed9/9/2026AY 2019-2020

NIPRO INDIA CORPORATION PVT LTD,PUNE vs DCIT SATARA CIRCLE, SATARA

ITA 2723/PUN/2024[2021-22]Status: Disposed9/9/2026AY 2021-22

JAISHIRAM SUGAR AND AGRO PRODUCTS LIMITED,PUNE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL, RANGE-2,PUNE, PUNE

ITA 777/PUN/2023[2018-19]Status: Disposed9/9/2026AY 2018-19

ALIBAG MACHIMAR SAHAKARI SOCIETY LTD.,RAIGAD vs INCOME TAX OFFICER WARD 3, PANVEL

ITA 916/PUN/2026[2013-14]Status: Heard8/9/2026AY 2013-14

BHAMARE INFRASTRUCTURE PRIVATE LIMITED,PUNE vs ACIT, CIRCLE 1(1), PUNE, PUNE

ITA 63/PUN/2026[2016-17]Status: Disposed8/9/2026AY 2016-17

GAYATRI VILAS NIPHADE,NASHIK vs ITO WARD 2(1), NASHIK

ITA 2644/PUN/2026[2023-24]Status: Disposed8/9/2026AY 2023-24

SEEMA NARENDRA DHAVALE,PUNE vs THE INCOME TAX OFFICER, PUNE

ITA 2531/PUN/2026[2017-18]Status: Disposed8/9/2026AY 2017-18

KETAN BALDEV KHANNA,MUMBAI vs ASSESMENT UNIT, PUNE

ITA 2405/PUN/2026[2015-16]Status: Disposed8/9/2026AY 2015-16

SAGAR PRAMOD DEOGHARE,NASHIK vs ITO, WD- 1(1), NASHIK

ITA 2340/PUN/2026[2017-18]Status: Disposed8/9/2026AY 2017-18

DNYANDEEP RASHATRIYA SAMAJIK VA SHAIKSHANIK VIKAS SANSTHA,OND vs CIT EXEMPTION, PUNE

ITA 1366/PUN/2026[NA]Status: Disposed8/9/2026

MOHAMMAD RAFIK ESMUDDIN SIDHDIKI,NASHIK vs THE INCOME TAX OFFICER, WARD 1, MALEGAON., MALEGAON

ITA 1266/PUN/2026[2014-15]Status: Disposed8/9/2026AY 2014-15

MOHAMMAD RAFIK ESMUDDIN SIDHDIKI,NAHIK vs THE INCOME TAX OFFICER, WARD 1, MALEGAON., MALEGAON

ITA 1265/PUN/2026[2013-14]Status: Disposed8/9/2026AY 2013-14

ABBAS FAKHRUDDIN KACHWALA,AHMEDNAGAR vs ITO, AHMEDNAGAR

ITA 1187/PUN/2026[2015-16]Status: Disposed8/9/2026AY 2015-16

APPROACH HELPING HANDS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE

ITA 1063/PUN/2026[Not Applicable]Status: Heard8/9/2026