ITAT Pune Bench
17,218 judgments
SHRI CHHATRAPATI SAHAKARI SAKHAR KHARKHANA LIMITED,PUNE vs ACIT CIRCLE-7, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI CHHATRAPATI SAHAKARI SAKHAR KHARKHANA LIMITED,PUNE vs ACIT CIRCLE-7, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
TRISHAKTI FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI CHHATRAPATI SHIVAJI SHIKSHAN SANSTHA,SHIRGAON vs CIT (EXEMPTION), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KOYANA MADHYAVARTI DUGHALAY SEVAK SAHAKARI SANSTHA MARYADIT KARAD,SATARA vs THE INCOME TAX OFFICER, WARD-1, SATARA
DR.MANISH BORAD (Accountant Member)
MAHARASHTRA GANDHI SMARAK NIDHI,PUNE vs C.I.T (EXEMPTION), PUNE, PUNE
MAHARASHTRA GANDHI SMARAK NIDHI,PUNE vs CIT EXEMPTION , PUNE
ASHIK JAIWANTRAO KULKARNI,NANDED vs INCOME TAX OFFICER, WARD-1,NANDED, NANDED
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ASHOK JAIWANTRAO KULKARNI,NANDED vs INCOME TAX OFFICER WARD 1, NANDED
ASHOK JAIWANTRAO KULKARNI,NANDED vs INCOME TAX OFFICER WARD 1, NANDED
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MYVISHWA TECHNOLOGIES PVT. LTD.,PUNE vs DYCIT CIRCLE-7, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
VARDHAMAN VASUNDHARA FAMILY TRUST,PUNE vs ITO, WARD 7(1), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SANGLI SHIKSHAN SANSTHA SEVKANCHI SAHKARI PATSANSTHA MARYADIT SANGLI,SANGLI vs ITO WARD 3 SANGLI, SANGLI
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SANGLI SHIKSHAN SANSTHA SEVKANCHI SAHKARI PATSANSTHA MARYADIT SANGLI,SANGLI vs ITO WARD 3, SANGLI
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
G N ADGAONKAR JWELES,NASHIK vs ITO WARD 1(1), NASHIK
DR.MANISH BORAD (Accountant Member)
SHARAD GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LIMITED,NIRGUDSAR vs INCOME TAX OFFICER, WARD 10(5). PUNE, AKURDI
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SHARAD GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LIMITED,NIRGUDSAR vs INCOME TAX OFFICER, WARD 10(5). PUNE, AKURDI
PER DR. DIPAK P. RIPOTE (Accountant Member)
RAVINDRA JOMA BHAGAT,PANVEL vs ASSESSING OFFICER, WARD 1, PANVEL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RAVINDRA JOMA BHAGAT,PANVEL vs ASSESSING OFFICER WARD 1, PANVEL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RAVINDRA JOMA BHAGAT,PANVEL vs ASSESSING OFFICER, WARD 1, PANVEL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
