ITAT Pune Bench
17,218 judgments
SHAMKANT VIKRAM THAKARE,DHULE vs ITO WARD 1, DHULE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHANKARRAO MOHITE PATIL SAHAKARI BANK LTD,SOLAPUR vs ACIT CIRCLE 1, SOLAPUR
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ASHOK JAGANNATH KANDGE,PUNE vs LEARNED AO NFAC ASSESSMENT CENTRE, DELHI
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ASHOK JAGANNATH KANDGE,PUNE vs LEARNED AO NFAC ASSESSMENT CENTRE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PARNER VIPASSANA SAMITI,AHMEDNAGAR vs CIT (EXEMPTION) , PUNE
PARNER VIPASSANA SAMITI,AHMEDNAGAR vs CIT (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SANJAY LALCHAND SIRIAH LEGAL HEIR OF SMT. SHASHIKALA LALCHAND SIRIAH,SOLAPUR vs ITO WARD 1 (1), SOLAPUR
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRAFULLA SHANTILAL KOTHARI ,PUNE vs ACIT, CIRCLE 7, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI SHATRIYA AHIR SHIMPI SAMAJ MANDAL CIDCO NASHIK,NASHIK vs CIT EXEMPTION , PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
P B CO STY LTD SWD,SAWANTWADI vs INCOME TAX OFFICER, KUDAL
DR.MANISH BORAD (Accountant Member)
VINAYAK BAHIRU MEDGE,NASHIK vs ITO WARD 1(1), NASHIK
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BRILIANTS EDUCATION SOCIETY,LATUR vs CIT EXEMPTION,PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE AGASTI EDUCATION SOCIETY ,AHMEDNAGAR vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GRAMVIKAS SANSTHA CHIKHALI,AHMEDNAGAR vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ABHINAV SHIKSHAN SANSTHA,AHMEDNAGAR vs CIT EXEMPTION , PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRAGATIK SHIKSHAN SANSTHA ,AHMEDNAGAR vs CIT EXEMPTION , PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
JANATA SHIKSHAN PRASARAK MANDAL,AHMEDNAGAR vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI GANESH BAHUJAN VIDYAPRASARAKSANSTHA ,AHMEDNAGAR vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BANK OF INDIA KARMACHARI SAHAKARI PATASANSTHA MARYADIT,PUNE vs CPC, BENGALURU
DR.MANISH BORAD (Accountant Member)