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ITAT Pune Bench

17,218 judgments

COMPUTER AND MEDIA DEALERS ASSOCIATION,PUNE vs INCOME TAX OFFICER (EXEMPTION), PUNE

ITA 991/PUN/2025[2018-19]Status: Disposed9/7/2025AY 2018-19

DR.MANISH BORAD (Accountant Member)

COMPUTER AND MEDIA DEALERS ASSOCIATION,PUNE vs INCOME TAX OFFICER (EXEMPTION), PUNE

ITA 990/PUN/2025[2017-18]Status: Disposed9/7/2025AY 2017-18

DR.MANISH BORAD (Accountant Member)

NIRMALABAI F. JALNAPURE,PUNE vs ASST. UNIT INCOME TAX, PUNE

ITA 798/PUN/2025[2015-16]Status: Disposed9/7/2025AY 2015-16

Dr. MANISH BORAD (Accountant Member)

ULKA MADHUKAR SHINDE,PANVEL vs ASSISTANT COMMISSIONER OF INCOME TAX PANVEL, PANVEL

ITA 600/PUN/2025[2013-2014]Status: Disposed9/7/2025AY 2013-2014

DR HEDGEWAR SMRUTI RUGNA SEVA MANDIR, HINGOLIE,HINGOLI vs DCIT, CIR-AURANGABAD, AURANGABAD

ITA 1531/PUN/2025[2019-20]Status: Disposed9/7/2025AY 2019-20

Dr. MANISH BORAD (Accountant Member)

NARHARI MAHARAJ MAJOOR SAHAKARI SANSTHA LTD,JALGAON vs ITO, WARD 1(4), JALGAON, JALGAON

ITA 1458/PUN/2025[2018-19]Status: Disposed9/7/2025AY 2018-19

Dr. MANISH BORAD (Accountant Member)

SHRIKANT HERWADE FAMILY TRUST,KOLHAPUR vs INCOME TAX OFFICER WARD 2(1), KOLHAPUR

ITA 1452/PUN/2025[2015-16]Status: Disposed9/7/2025AY 2015-16

DR.MANISH BORAD (Accountant Member)

SHRIKANT HERWADE FAMILY TRUST,KOLHAPUR vs INCOME TAX OFFICER WARD(2)(1), KOLHAPUR

ITA 1451/PUN/2025[2014-15]Status: Disposed9/7/2025AY 2014-15

DR.MANISH BORAD (Accountant Member)

SHRIKANT HERWADE FAMILY TRUST,KOLHAPUR vs INCOME TAX OFFICER, WARD(2)(1), KOLHAPUR

ITA 1450/PUN/2025[2012-13]Status: Disposed9/7/2025AY 2012-13

SHRIKANT HERWADE FAMILY TRUST,KOLHAPUR vs INCOME TAX OFFICER WARD(2)(1), KOLHAPUR

ITA 1449/PUN/2025[2011-12]Status: Disposed9/7/2025AY 2011-12

DR.MANISH BORAD (Accountant Member)

NIKITA RAMESHCHANDRA SHANKARWALA,SANGLI vs ITO WARD 5, SANGLI

ITA 1379/PUN/2025[2022-23]Status: Disposed9/7/2025AY 2022-23

Dr. MANISH BORAD (Accountant Member)

MR. VIJAY ASHOK JESWANT,RAIGAD vs ITO, WARD-4, PANVEL, PANVEL

ITA 1270/PUN/2025[2014-15]Status: Heard9/7/2025AY 2014-15

DR. MANISH BORAD (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1),, PUNE vs M/S. IAC INTERNATIONAL AUTOMOTIVE INDIA PVT.LTD,, PUNE

ITA 749/PUN/2022[2013-14]Status: Disposed8/7/2025AY 2013-14

AGRICULTURE PRODUCEMARKET COMMITTEE,NAIGAON vs INCOME TAX OFFICER, NANDED

ITA 49/PUN/2025[2018-19]Status: Disposed7/7/2025AY 2018-19

DR. MANISH BORAD (Accountant Member)

RAVINDRA SONAJIRAO KSHIRSAGAR,BEED vs ITO, WARD 1(5), AURANGABAD, AURANGABAD

ITA 159/PUN/2025[2017-18]Status: Disposed7/7/2025AY 2017-18

DR.MANISH BORAD (Accountant Member)

HOTEL SAI SIDDHI PVT. LTD.,,NASHIK vs ACIT, CENTRAL CIR-1, NASHIK, NASHIK

ITA 941/PUN/2015[2011-12]Status: Disposed4/7/2025AY 2011-12

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

THE SPIRITUAL ASSEMBLY OF THE BAHAIS OF PUNE THROUGH MRS. SIMA SOLOUKSARAN ROY,PUNE vs CIT (EXEMP), PUNE

ITA 945/PUN/2025[2026-27]Status: Disposed3/7/2025AY 2026-27

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PUNE MADHYAMIK SHIKSHAK SAHKARI PATAPEDHI MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX,PUNE 4, PUNE

ITA 909/PUN/2025[2020-21]Status: Heard3/7/2025AY 2020-21

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

SHRIKRUSHNA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 10(1), PUNE

ITA 454/PUN/2025[2020-21]Status: Heard3/7/2025AY 2020-21

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

BHAGWAN MACHINDRA MAHADIK,PUNE vs INCOME TAX OFFICER, WARD 14(5) PUNE, PUNE

ITA 1340/PUN/2025[2016-17]Status: Disposed3/7/2025AY 2016-17