ITAT Pune Bench
17,218 judgments
DEEPAK KANTILAL JAIN,PUNE vs ACIT, CENTRAL CIRCLE 2(1), PUNE , PUNE
RAMANLAL BHIKULAL SHAH,PUNE vs ACIT, CENTRAL CIRCLE 2(1), PUNE , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ASHOK BHARTI GOSWAMI ,PUNE vs ACIT, CENTRAL CIRCLE 2(1), PUNE, PUNE
CHITRA NARENDRA PARMAR ,PUNE vs ACIT, CENTRAL CIRCLE 2(1), PUNE , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ONLY B2B ITES PRIVATE LIMITED,PUNE vs ITO, CIRCLE 8, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ACTION FOR IMPACT FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SADIQUE SHAIKHU GULAMDASTAGIR SHAIKH,RAVIWAR PETH vs ADDL/JCIT, A
SHRI MANISH BORAD (Accountant Member)
SAU. ANANDIBAI HIRACHAND SHAH PHALTANKAR TRUST,PUNE, MAHARASHTRA vs EXEMPTION WARD1(1), INCOME TAX OFFICER, PUNE, MAHARASHTRA
SHRI MANISH BORAD, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.1540/PUN/2025 निर्धारण वर्ष / Assessment Year : 2012-13 | Anandibai Hirachand Vs. ITO (Exemptions), | Shah Phaltankar Trust, | Sinhgad Road, Manikbaug, | Anandnagar, Pune- 411051. | PAN : AAITS8972K Appellant Ward-1, Pune. Respondent Assessee by : None Revenue by : Shri Deepak Kumar Kedia Date of hearing : 10.07.2025 Date of pronouncement : 10.07.2025 आदेश / ORDER PER MANISH BORAD (Accountant Member)
RAMA SUNIL KERKAR,RADHANAGARI vs INCOME TAX OFFICE, KOLHAPUR
SHRI MANISH BORAD (Accountant Member)
VISHNU VARDHAN CHERUVU,HYDERABAD vs DEPUTY COMMISSION OF INCOME TAX, CIRCLE-8, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member)
VISHNU VARSHAN CHERUVU,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 8, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member)
VISHWAKARMA FOUNDERS (INDIA) PRIVATE LIMITED,KOLHAPUR vs INCOME TAX OFFICER (TDS), TDS WARD, KOLHAPUR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
VISHWAKARMA FOUNDERS (INDIA) PRIVATE LIMITED,KOLHAPUR vs INCOME TAX OFFICER (TDS), KOLHAPUR TDS WARD
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SPAN CONSTRUCTION,PUNE vs I.T.O WRD-3(3), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
RUSHIMELA INDIGENOUSKNOWLEDGE AMD SCIENTIFIC EDUCATION FOUNDATION,PUNE vs CIT EXEMPTION PUNE, PUNE
PER DR. DIPAK P. RIPOTE (Accountant Member)
RUSHIMELA INDIGENOUSKNOWLEDGE AMD SCIENTIFIC EDUCATION FOUNDATION,PUNE vs CIT EXEMPTION PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MOBITE TECHNOLOGIES PVT. LTD.,PUNE vs ITO, WARD, 7(1), PUNE, PUNE
MS.ASTHA CHANDRA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
PRECISION CAMSHAFTS LTD.,SOLAPUR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT (NFAC), SOLAPUR
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SADASHIV KRISHNAPPA NAMDE,JALNA vs ITO WARD 1, JALNA
Dr. MANISH BORAD (Accountant Member)
SANDVIK ASIA EMPLOYEES MUTUAL BENEFIT FUND,PUNE vs EXEMPTION WARD 1(2), PUNE
DR. MANISH BORAD (Accountant Member)
