ITAT Pune Bench
17,218 judgments
SHREE KHANDELWAL DIGAMBAR JAIN FOUNDATION,AURANGABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
MOHAN TRYAMBAK PAWAR,NASHIK vs ACIT, CIRCLE 1, , NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MA CHIMANRAOJI KADAM GR BIGAR SETI SAH PATH MAR SASWAD,SATARA vs ITO, WARD-3, SATARA, SATARA
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S JYOTI SOLUTIONWORKS PVT. LTD,,PUNE vs DCIT, CIRCLE 8, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DINAR UMESHKUMAR MORE,MALEGAON vs ITO WARD 1, MALEGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASHOK DAMODHAR GHOLAP,NASHIK vs ITO WARD 1(1), NASHIK
Ld. CIT(A) on the scheduled dates of hearing appeal of the assessee has been dismissed by Ld. CIT(A) in limine as time barred by limitation. She stated that ‘reasonable cause' prevented the assessee from filing the appeal. She therefore prayed that the appeal may be condoned and the matter may be restored to the file of Ld. CIT(A) for adjudication on merits so as to enable the assessee to substantiate his case by adducing cogent evidences. Ld. Departmental Representative did not oppose the
MOHSIN AHMAD ABDUL LATEEF,NASHIK vs ITO, WARD-1, MALEGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HANSRAJ EXTRACTION LIMITED,DHULE vs INCOME TAX OFFICER WARD 1 DHULE, DHULE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
JAGDAMBA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,AHMEDNAGAR vs ITO WARD-2, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MSEB EMPLOYEE CO OPERATIVE CREDIT SOCIETY LTD JALNA,JALNA vs ITO WARD 1 JALNA, JALNA
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAI SHIVRAI PRATISHTHAN,PUNE vs INCOME TAX OFFICER, EXEMPTION, WARD-1(1), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-10(1), PUNE, PUNE vs DHARAMVEER SAMBHAJI NAGARI SAHAKARI PATSANSTHA MARYADIT, NARAYAN GAON
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KALAVATHI DEVI SHARMA,HYDERABAD vs ITO, WARD-1, NANDED, NANDED
DR.MANISH BORAD (Accountant Member)
ASHOK BHARTI GOSWAMI,PUNE vs ACIT, CENTRAL CIRCLE 2(1), PUNE , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ASHISH RAMESH OSWAL,PUNE vs ACIT, CENTRAL CIRCLE 2(1), PUNE , PUNE
ADISH SHANTILAL SOLANKI,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), PUNE, PUNE
CHITRA NARENDRA PARMAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAMLAL BHIKULAL SHAH,PUNE vs ACIT, CENTRAL CIRCLE 2(1), PUNE , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
