ITAT Pune Bench
17,218 judgments
ABDUL MAJID JAINUDDIN CHIKATE,DAPOLI vs INCOME TAX OFFICER, RATNAGIRI
DR.MANISH BORAD (Accountant Member)
TRUMPF (INDIA) PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, WARD 14(5), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
RATILAL KARMSHI PATEL,SATARA vs ITO WARD 1, SATARA
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MAYA CHARITABLE FOUNDATION,PUNE vs ITO (EXEMPTION), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
RIL NMD EMP CO. OP. CREDIT SOCIETY LTD. ,RAIGAD vs ITO, WARD-1, PANVEL, PANVEL
WIRTGEN INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GOLDSTAR MOTORS,PUNE vs ASSESSMENT UNIT OF INCOME TAX DEPOARTMENT, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHANDRAKANT PANDURANG KHARAT,PANVEL vs COMMISSIONER OF INCOME-TAX (APPEALS), NEW DELHI
DR.MANISH BORAD (Accountant Member)
SWA SAINIK N L BALKAWADE NAGARI SAHAKARI PATSANSTHA LTD,PUNE vs ITO WARD 2(1), NASHIK
RAM SOPAN JADHAV,SOLAPUR vs ITO, WARD-1(1), SOLAPUR, SOLAPUR
DR.MANISH BORAD (Accountant Member)
SHI vs AHYADRI BAHUUDDESHIYA SEVABHAVI SANSTHA,SANGAMNER, AHMED NAGARVS.EXEMPTION WARD 1(1), NSK, NASHIK
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KOPERGAON TALUKA EDUCATION SOCIETY,AHILYANAGAR vs CIT EXEMPTION, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GANGAGIRI MAHARAJ BETSARALA MAHILA NAGARI PATSANSTHA LTD,NASHIK vs ITO WARD 1(1), NASHIK
DR. MANISH BORAD (Accountant Member)
KARIA REALTY,PUNE vs ITO CIRCLE 7, PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
ANANTA DATTATRAY JAMBHULKAR,PUNE vs ITO, WARD 10(3), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MOHAN HARIBHAU KHEDKAR,PUNE vs I.T.O WARD-4(4), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
SHALOM EDUCATION CENTRE,RAIGAD vs CIT (EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MUSLIM FOUNDATION FOR RENAISSANCE KOLHAPUR,KOLHAPUR vs JURISDICTIONAL AO, EXEMPTION WARD, KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member)
MAHESHKUMAR UTTAMCHAND MUTHA,DHULE vs ITO WARD 1, DHULE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE KHANDELWAL DIGAMBAR JAIN FOUNDATION,AURANGABAD vs THE COMMISSIONER OF INCOME TAX(EXEMPTION), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
