ITAT Pune Bench
17,218 judgments
MINHAJ EDUCATIONAL & WELFARE TRUST,THANE vs CIT(EXEMPTION), PUNE, PUNE
MINHAJ EDUCATIONAL & WELFARE TRUST,THANE vs CIT(EXEMPTION), PUNE, PUNE
MINHAJ EDUCATIONAL & WELFARE TRUST,THANE vs CIT(EXEMPTION), PUNE, PUNE
MINHAJ EDUCATIONAL & WELFARE TRUST,THANE vs CIT(EXEMPTION), PUNE, PUNE
ALNESH AKIL SOMJI,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ALNESH MOHAMADAKIL SOMJI,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
RAVINDRA JOMA BHAGAT,PANVEL vs ASSESSING OFFICER, WARD-1, PANVEL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RAVINDRA JOMA BHAGAT,PANVEL vs ASSESSING OFFICER WARD 1, PANVEL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
M/S. SANKLECHA CONSTRUCTIONS,NASHIK vs THE INCOME TAX OFFICER, ITO(TDS), NASHIK, NASHIK
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SHABBIRAHMAD MAHAMADHANIF MULLA,A/P KHANDAL, TAL GADHINGLAJ, KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
DR. MANISH BORAD (Accountant Member)
SHRI GANESH NAGARI SAHAKARI PAT SANSTHA LTD,KOLHAPUR vs ITO WARD 2(1), KOLHAPUR
DR.MANISH BORAD (Accountant Member)
RATNAGIRI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,RATNAGIRI vs ITO WARD 3, RATNAGIRI
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
RATNAGIRI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,RATNAGIRI vs ITO WARD 2, RATNAGIRI
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED ( SUCCESSOR OF ARICENT TECHNOLOGIES HOLDINGS LIMITED),PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX - CIRCLE 1(1), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
KASMA PRATHMIK SHISHAK SAHAKARI PATSANSTHA MARYADIT,LAKMAPUR vs ITO WARD 2, MALEGAON
DR.MANISH BORAD (Accountant Member)
RAVINDRA JOMA BHAGAT,PANVEL vs INCOME TAX OFFICER, WARD-1, PANVEL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RAJENDRA POPAT SHINDE LH MINAXI RAJENDRA SHINDE DHULE,MAHARASTRA vs DCIT CIRCLE DHULE, MAHARASTRA
SAVITA BAPPA JOGDAND,PUNE vs INCOME TAX AUTHORITY, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SATISH SADASHIV KHARAT,SANGLI vs CIT(A), SANGLI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BALVIKAS JANKLYAN & SANSKATIK SEVABHAVI SHIKSHAN PRASARAK MANDAL,AURANGABAD vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
