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ITAT Pune Bench
17,159 judgments
LOKMANYA SHIKSHAN PRASARAK MANDAL,NASHIK vs COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), PUNE, PUNE
ITA 2545/PUN/2026[NOT APPLICABLE]Status: Disposed18/9/2026
VIVIDH KARYAKARI SEVA SAHKARI SANSTHA LIMITED RAMEGAON,LATUR vs PCIT, NASHIK
ITA 1696/PUN/2026[2019-20]Status: Disposed18/9/2026AY 2019-20
DILIP GANGARAM BHANDARE,PUNE vs ITO, WARD 8(1), PUNE, AKURDI, PUNE
ITA 1556/PUN/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
PAULSONS SOCIETY,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, PUNE, PUNE
ITA 1477/PUN/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
KOMAL VIJAYKISHAN AGRAWAL,PUNE vs CIRCLE 7, PUNE, PUNE
ITA 2532/PUN/2025[2023-24]Status: Disposed18/9/2026AY 2023-24
INFODYNAMIC INTEGRATION TECHNOLOGIES,PUNE vs INCOME TAX OFFICER (TDS-2), PUNE
ITA 873/PUN/2026[2013-14]Status: Disposed16/9/2026AY 2013-14
SHARADA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER, WARD 14(5), PUNE, PUNE
ITA 2478/PUN/2026[2021-22]Status: Disposed16/9/2026AY 2021-22
DINESH PARAMSUKH TAVAR,AKKALKUWA vs COMMISIONER OF INCOME TAX (APPEALS), DELHI
ITA 1505/PUN/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
NISAR PATEL,KHARGHAR vs AREA CODE-PNE, RANGE 81, PANVEL
ITA 1159/PUN/2026[2012-13]Status: Disposed16/9/2026AY 2012-13
NIYAZ AMIR PATEL,KHARGHAR vs AREA CODE-PNE, RANGE-81, PANVEL
ITA 1158/PUN/2026[2012-13]Status: Disposed16/9/2026AY 2012-13
NIYAZ AMIR PATEL,RAIGAD vs WARD-5, RANGE CODE-81, RAIGAD
ITA 1157/PUN/2026[2012-13]Status: Disposed16/9/2026AY 2012-13
QUBIX BUSINESS PARK PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 8, PUNE
ITA 2420/PUN/2025[2022-23]Status: Disposed16/9/2026AY 2022-23
ARYA ELECTRONICS AND CONTROLS PRIVATE LIMITED,PUNE vs DCIT, CIRCLE 1(1), PUNE, PMT BUILDING SWARGATE
ITA 1828/PUN/2025[2015-16]Status: Disposed16/9/2026AY 2015-16
ARYA ELECTRONICS AND CONTROL (P) LTD,PUNE vs DCIT, CIRCLE 1(1), PUNE, PMT BUILDING SWARGATE
ITA 1827/PUN/2025[2014-15]Status: Disposed16/9/2026AY 2014-15
ARYA ELECTRONICS AND CONTROL (P) LTD,PUNE vs DCIT, CIRCLE 1(1), PUNE, PMT BUILDING SWARGATE
ITA 1826/PUN/2025[2013-14]Status: Disposed16/9/2026AY 2013-14
VIJAY MANIKRAO GAIKWAD,PUNE vs PR. CIT CIRCLE 7, PUNE
ITA 1237/PUN/2025[2014-15]Status: Disposed16/9/2026AY 2014-15
VIJAY MANIKRAO GAIKWAD,PUNE vs PR. CIT CIRCLE 7, PUNE
ITA 1236/PUN/2025[2015-16]Status: Disposed16/9/2026AY 2015-16
VIJAY MANIKRAO GAIKWAD,PUNE vs PR. CIT CIRCLE 7, PUNE
ITA 1235/PUN/2025[2016-17]Status: Disposed16/9/2026AY 2016-17
INCOME TAX OFFICER, NASHIK vs DHARMENDRA KUMAR DHAKA, NASHIK
ITA 2826/PUN/2025[2019-20]Status: Disposed11/9/2026AY 2019-20
PINNACLE VASTUNIRMAN PVT LTD,PUNE vs DCIT CIR-4, PUNE
ITA 828/PUN/2026[2019-20]Status: Disposed10/9/2026AY 2019-20
