ITAT Pune Bench
17,218 judgments
MADHUR BALASAHEB PATIL,PUNE vs ITO WARD8(3), PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
DEEPALAXMI NAGARI PATSANSTHA MARYADIT,SANGAMNAGAR vs ITO WARD 2, AURANGABAD
JUSTICE (RETD.) C V BHADANG (President), SHRI R. K. PANDA (Vice President)
DEEPALAXMI NAGARI PATSANSTHA MARYADIT,SANGAMNAGAR vs ITO WARD 2, AHMEDNAGAR
JUSTICE (RETD.) C V BHADANG (President), SHRI R. K. PANDA (Vice President)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK vs ABHAYRAJ FATTEHRAJ CHORDIYA, C/O LAXMI OIL MIL
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
M/S GOLDY PRECISION STAMPINGS P LTD,NASHIK vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
SAMEER CHANDRAKANT DUGANE,PUNE, MAHARASHTRA. vs WARD (6), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
R R CONSTRUCTIONS,PUNE vs INCOME TAX OFFICER, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.2609/PUN/2025 निर्धारण वर्ष / Assessment Year: 2017-18 | R R Constructions, | V | The Income Tax | 25, Atur Terracces, 896, Nana's | s | Officer, | Peth, Pune - 411002. | PMT Building, Pune. | PAN: AACAR2725E | Appellant/ Assessee | Respondent / Revenue Assessee by None. Revenue by Shri Harshit Bari – DR Date of hearing 16/12/2025 Date of pronouncement | 18/12/2025 आदेश/ ORDER PER DR. DIPAK P.
SHRI BHAIRAVNATH MULTI STATE CO-OP CREDIT SOCIETY LIMITED,SATARA vs INCOME TAX OFFICER, WARD 3, SATARA
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRADEEP JANARDHAN SAKHARE,SAMBHAJINAGAR vs ITO, WARD-1(A), AURANGABAD, AURANGABAD
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SWAROOP KUDALKAR LEGAL HEIR OF ROSHAN KUDALKAR,PUNE vs INCOME-TAX OFFICER, RATNAGIRI
SACHIN BADRINARAYAN SOMANI,PUNE vs ITO WARD , HINGOLI
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SACHIN BADRINARAYAN SOMANI,PUNE vs ITO WARD , HINGOLI
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHHATRAPATI NAGRI SAHKARI PATSANSTHA M,BEED vs ITO, WARD-1, JALNA, JALNA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, SATARA CIRCLE, SATARA, SATARA vs SHRI SIDDHANATH NAGARI SAHAKARI PATSANSTHA MARYA DAHIWADI, MAN,SATARA
DY. COMMISSIONER OF INCOME TAX, SATARA CIRCLE, SATARA, SATARA vs SHRI SIDDHANATH NAGARI SAHAKARI PATSANSTHA MARYA DAHIWADI, TAL. MAN SATARA
PRASANNA SHRIKANT PATANKAR ,SATARA vs ITO WD NO - 04 , SATARA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAMASAHEB KHANDGE NAGRI SAHAKARI PATSASTHA MARYADIT,TALEGAON DABHADE vs PCIT PUNE 3, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJARSHI SHAHU SHIKSHAN SANSTHA INAM DHAMANI,SANGLI vs ITO EXEMPTION, KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJARSHI SHAHU SHIKSHAN SANSTHA INAM DHAMANI,SANGLI vs ITO EXEMPTION, KOLHAPUR, KOLHAPUR
RAJARSHI SHAHU SHIKSHAN SANSTHA INAM DHAMANI,SANGLI vs ITO EXEMPTION, KOLHAPUR, KOLHAPUR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
