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ITAT Pune Bench
17,218 judgments
RAJARSHI SHAHU SHIKSHAN SANSTHA INAM DHAMANI,SANGLI vs ITO EXEMPTION , KOLHAPUR, KOLHAPUR
ITA 1123/PUN/2024[2014-15]Status: Disposed18/12/2025AY 2014-15
RAJARSHI SHAHU SHIKSHAN SANSTHA INAM DHAMANI,SANGLI vs ITO EXEMPTION, KOLHAPUR
ITA 1122/PUN/2024[2013-14]Status: Disposed18/12/2025AY 2013-14
RAJARSHI SHAHU SHIKSHAN SANSTHA INAM DHAMANI,SANGLI vs ITO EXEMPTION, KOLHAPUR
ITA 1121/PUN/2024[2012-13]Status: Disposed18/12/2025AY 2012-13
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YOGESH SUNDERJI KARIA,PUNE vs DCIT, C.C-2(4), PUNE, , PUNE
ITSSA 28/PUN/2025[2014-15]Status: Disposed17/12/2025AY 2014-15
YOGESH SUNDERJI KARIA,PUNE vs DCIT, C.C-2(4), PUNE,, PUNE
ITSSA 27/PUN/2025[2013-14]Status: Disposed17/12/2025AY 2013-14
YOGESH SUNDERJI KARIA,PUNE vs DCIT, C.C-2(4), PUNE,, PUNE
ITSSA 26/PUN/2025[2012-13]Status: Disposed17/12/2025AY 2012-13
YOGESH SUNDERJI KARIA,PUNE vs DCIT, C.C-2(4), PUNE, PUNE
ITSSA 25/PUN/2025[2011-12]Status: Disposed17/12/2025AY 2011-12
YOGESH SUNDERJI KARIA,PUNE vs DCIT, C.C-2(4), PUNE, PUNE
ITSSA 24/PUN/2025[2010-11]Status: Disposed17/12/2025AY 2010-11
YOGESH SUNDERJI KARIA,PUNE vs DCIT, C.C-2(4), PUNE, PUNE
ITSSA 23/PUN/2025[2009-10]Status: Disposed17/12/2025AY 2009-10
YOGESH SUNDERJI KARIA,PUNE vs DCIT, C.C-2(4), PUNE, PUNE
ITSSA 22/PUN/2025[2008-09]Status: Pending17/12/2025AY 2008-09
EARTH CHARITABLE FOUNDATION,PUNE vs CIT(EXEMTPITON), PUNE, PUNE
ITA 846/PUN/2025[-]Status: Disposed17/12/2025
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ASHOK HIRACHAND SHAH,PANVEL vs ASSESSING OFFICER WARD 2, PANVEL
ITA 812/PUN/2025[2011-12]Status: Disposed17/12/2025AY 2011-12
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
VASANT SUDAM BHASE,DEHU GAO PUNE vs ASSESSMENG UNIT, INCOME TAX DEPARTMENT
ITA 2558/PUN/2025[2023-24]Status: Disposed17/12/2025AY 2023-24
SHREE DIGMBER JAIN TRUST WAGHOLI,PUNE vs CIT(EXEMPTION), PUNE, PUNE
ITA 2511/PUN/2025[-]Status: Disposed17/12/2025
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE DIGMBER JAIN TRUST WAGHOLI,PUNE vs CIT(EXEMPTION), PUNE, PUNE
ITA 2510/PUN/2025[-]Status: Disposed17/12/2025
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRIVARDHAN BIOTECH PRIVATE LIMITED,KONDIGRE vs INCOME TAX OFFICE, ICHALKARANJI
ITA 2191/PUN/2025[2018-19]Status: Disposed17/12/2025AY 2018-19
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
MR SHAIKH SHAKIL SHAIKH IBRAHIM BAGWAN,JALGAON vs ITO, WRD-1(4), JALGAON, JALGAON
ITA 2160/PUN/2025[2017-18]Status: Disposed17/12/2025AY 2017-18
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SURENDRA SUMATILAL SANCHETI,AURNAGABAD vs ITO WD- 1(1), AURNAGABAD
ITA 1862/PUN/2025[2015-16]Status: Disposed17/12/2025AY 2015-16
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SURENDRA SUMATILAL SANCHETI,AURNAGABAD vs ITO WD- 1(1), AURNAGABAD
ITA 1861/PUN/2025[2015-16]Status: Disposed17/12/2025AY 2015-16
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SURENDRA SUMATILAL SANCHETI,AURNAGABAD vs ITO WD- 1(1), AURNAGABAD
ITA 1860/PUN/2025[2013-14]Status: Disposed17/12/2025AY 2013-14
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)