ITAT Pune Bench
17,218 judgments
SURENDRA SUMATILAL SANCHETI ,AURNAGABAD vs ITO WD- 1(1) , AURANGABAD
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SURENDRA SUMATILAL SANCHETI,AURNAGABAD vs ITO WD- 1(1), AURANGABAD
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SURENDRA SUMATILAL SANCHETI,AURNAGABAD vs ITO WD- 1(1), AURNAGABAD
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ROHINI MARUTI DESHMUKH,PUNE vs INCOME TAX OFFICER, WARD 6(2), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TULSABAI VASANT DESHMUKH,PUNE vs INCOME TAX OFFICER, WARD 6(2), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AMOL VASANT DESHMUKH,PUNE vs INCOME TAX OFFICER, WARD 6(2), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DCIT-CIRCLE 1(1), PUNE, SWARGATE PUNE vs ANSEC HUMAN RESOURCE SERVICES LIMITED , PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DHARAMBHASKAR RASHTRASANT SHRI PICHLEGAVKAR MAHARAJ FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CPRS RUGNALAY DENAGI SAMITI,KOLHAPUR vs ITO, EXEMPTION WARD, KOLHAPUR
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
RUPAL CHEMICALS,RATNAGIRI vs ITO WARD 1, RATNAGIRI
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI VARDHAMAN NAGRI SAHAKARI PATSANSTHA LTD.,PACHORA vs ITO WARD 1(4), JALGAON, JALGAON
PER DR. DIPAK P. RIPOTE (Accountant Member)
SHRI VARDHAMAN NAGRI SAHAKARI PATSANSTHA LTD.,PACHORA vs ITO WARD 1(4), JALGAON, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PANDURANG KESHAV PANDIT,PANVEL, MAHARASHTRA vs THE DCIT, PANVEL CIRCLE, PANVEL, PANVEL, MAHARASHTRA
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX,SATARA CIRCLE,SATARA, SATARA vs KAY BOUVET ENGINEERING LIMITED, SATARA
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
DY COMMISSIONER OF INCOME TAX, SATARA vs KAY BOUVET ENGINEERING LIMITED, SATARA
SHETH CHIMANLAL GOVINDDAS MEMORIAL TRUST,PUNE vs CIT(EXEMPTION), PUNE, PUNE
PANDURANG KESHAV PANDIT,NEW PANVEL vs DEPUTY COMMISSIONER OF INCOME TAX, PANVEL CIRCLE
this Tribunal. Main reason stated for the delay is on account of the professional who was looking after the Taxation and Appellate work could not file the appeal within the time limit and affidavit of Mr. Jagdish Sharma, Tax Consultant working with Mr.Ashok T. Upadhye, Chartered Accountant is placed on record. It is also stated that e-mail id of the CA atupadhye@yahoo.co.in was registered on the Income Tax portal and the assessee was not aware about the passing of the impugned order. Affida
VINODKUMAR DHANULALJI SAWJI ,JALNA vs ITO WARD 1, JALNA
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VINODKUMAR DHANULALJI SAWJI,JALNA vs ITO WARD 1 , JALNA
HIDAYA EDUCATION TRUST,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
