ITAT Pune Bench
17,218 judgments
ASST. COMMISSIONER OF INCOME TAX PANVEL CIRCLE PANVEL, PANVEL vs GATEWAY TERMINALS INDIA PVT LTD, NAVI MUMBAI
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX PANVEL CIRCLE PANVEL, PANVEL vs GATEWAY TERMINALS INDIA PRIVATE LIMITED, NAVI MUMBAI
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX PANVEL CIRCLE PANVEL, PANVEL vs GATEWAY TERMINALS INDIA PVT LIMITED, NAVI MUMBAI
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
BHARATI NIMBA PATIL,NASHIK vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AYAN EDUCATION AND WELFARE SOCIETY,AURANGABAD vs CIT(EXEMPTION),. PUNE, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
PRITAM SHRIKANT PARVATKAR,PUNE vs DCIT, CIRCLE-12, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRITAM SHRIKANT PARVATKAR,PUNE vs DCIT, CIR-12, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE PIMPALGAON MERCHANTS CO.OP. BANK LTD.,,NASHIK vs ACIT CIRCLE-1, NASHIK
SWIPE TELECOM LLP,PUNE vs DCIT CIRCLE - 5, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE NATHKRUPA SHIKSHAN PRASARAK MANDAL,KOLHAPUR vs ITO (EXEMPTION), KOLHAPUR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
FARUK RAFIK MUJAWAR,ICHALKARANJI vs INCOME TAX OFFICER, ICHALKARANJI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER WARD 2(4), PUNE, SWARGATE vs MANGAL BALASAHEB GOLE, KOTHRUD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SHREE BHOGAWATI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ACIT, CIRCLE-1, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE BHOGAWATI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ACIT, CIRCLE-1, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE BHOGAWATI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ACIT, CIRCLE-1, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE BHOGAWATI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ACIT, CIRCLE-1, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE BHOGAWATI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ACIT, CIRCLE-1, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LATA NIVRUTTI HAKE,PUNE vs ITO WARD 14(5), PUNE, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
ANWAR HUSAIN MEHBOOB SHAIKH,JALGAON vs INCOME TAX OFFICER, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SWAMINI MAHILA GRAMIN BIGARSHETI SAHKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 12(3), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)