ITAT Pune Bench
17,218 judgments
BLUE RIDGE UNIT B TOWER 9 TO 14,PUNE vs ITO, WARD-2(4),PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
BLUE RIDGE UNIT B TOWER 9 TO 14,PUNE vs ITO, WARD-2(4),PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
BLUE RIDGE UNIT B TOWER 9 TO 14,PUNE vs ITO, WARD-2(4),PUNE, PUNE
NIMBLELOGIK PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2,PUNE, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
PASAYDAN GORKSHANA SANSTHA,PARBHANI vs CIT (EXEMPTION), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SCON PRO FOUNDATION,PUNE vs CIT (E), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE MERCHANTS CO-OP BANK LTD. ( IN LIQUIDATION),DHULE vs THE ITO, WARD- -1, DHULE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
PASAYADAN GORKSHANA SANSTHA ,PARBHANI vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AMIT ASHOK CHANDWANI,PUNE vs INCOME TAX OFFICER, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
LAXMAN BHAU PAWALE,AT POST PIRANGUT MUKAIWADI PUNE vs ITO WARD 2.4 RANGE CODE 53, PUNE SWARGET
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
AMBARWADIKAR INFRASTURCTURE LIMITED,AURANGABAD vs ITO, WARD-1(1), AURANGABAD, AURANGABAD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
AMBARWADIKAR INFRASTURCTURE LIMITED,AURANGABAD vs ITO, WARD-1(1), AURANGABAD, AURANGABAD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SIDHESH MOHAN RAIKAR,NASHIK vs DEPUTY DIRECTOR OF INCOME TAX, CENTRALIZED PROCESSING CENTRE, BANGLORE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DHYAS BAHUUDDESHIYA SANSTHA,JALGAON vs CIT(E), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DHYAS BAHUUDDESHIYA SANSTHA,JALGAON vs CIT(E) , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HOTFUT FOUNDATION ,PUNE vs CIT EXEMPTION , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX CIRCLE-12, PUNE, PUNE vs YANTRIK ENGINEERING PRIVATE LIMITED, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GRUPO ANTOLIN IRAUSA S.A.,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTL. TAX.), CIRCLE-1, PUNE
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GRUPO ANTOLIN IRAUSA S.A,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (IT),CIRCLE - 1, , PUNE
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ISHWAR EDUCATION & CHARITABLE TRUST,PUNE vs ITO, EXEMPTION WARD 2, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)