ITAT Pune Bench
17,218 judgments
VIVEKANAND SHIKSHAN PRASARAK MANDAL,SOLAPUR vs INCOME TAX OFFICER, EXEMPTION, WARD 1(2), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRINIWAS ENGINEERING AUTO COMPONENTS PVT. LTD,PUNE vs ACIT CIRCLE 6, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ACIT, CIRCLE-1, NASHIK, NASHIK vs TAPARIA TOOLS LIMITED, NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIKAS MARUTI NALAWADE,SANGLI vs INCOME TAX OFFICER, SANGLI
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
EKNATH HIRU PATIL,RAIGAD vs ITO, WARD 2, PANVEL, PANVEL
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MOTIWALA AUTO PVT. LTD.,AURANGABAD vs ITO, WARD1(1), AURANABAD, AURANGABAD
SHRI RAMKRUSHNA PARAMHANSA VIDYANIKETAN,NASHIK vs CIT (EXEMPTION), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DHIRAJ GIRIDHAR MASKE,LATUR vs INCOME TAX OFFICER WARD 1, LATUR
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
DHIRAJ GIRIDHAR MASKE,LATUR vs INCOME TAX OFFICER WARD 1, LATUR
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
DHIRAJ GIRIDHAR MASKE,LATUR vs INCOME TAX OFFICER WARD 1, LATUR
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
DHIRAJ GIRIDHAR MASKE,LATUR vs INCOME TAX OFFICER, WARD 1, LATUR
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
DHIRAJ GIRIDHAR MHASKE,LATUR vs INCOME TAX OFFICER WARD 1, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SANKET KAILAS PAWAR,PUNE vs ITO, WARD-1(5), AURANGABAD, AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIKI VIJAY BALWADKAR,PUNE, MAHARASHTRA vs INCOME TAX OFFICER WARD 2(2), PUNE , PUNE, MAHARASHTRA
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI GAJANAN NAGARI SAHAKARI PATSANSTHA MARYADIT,SATARA vs ITO, WARD-1(1), KOLHAPUR, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DINDAYAL MAGASVARGIYA SAHAKARI SOOT GIRNI LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE SANGLI, CIRCLE SANGLI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI GANADHIPATI GANDHARACHARYA KUNTIUSAGAR VIDYA SODH SONSTHA,KOLHAPUR vs ITO, EXEMPTION, PUNE, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRI GANADHIPATI GANDHARACHARYA KUNTIUSAGAR VIDYA SODH SONSTHA,KOLHAPUR vs ITO, EXEMPTION, PUNE, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRI GANADHIPATI GANDHARACHARYA KUNTIUSAGAR VIDYA SODH SONSTHA,KOLHAPUR vs ITO, EXEMPTION, PUNE, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRI GANADHIPATI GANDHARACHARYA KUNTIUSAGAR VIDYA SODH SONSTHA,PUNE vs ITO, EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
