ITAT Pune Bench
17,218 judgments
GHODAWAT SKYSTAR LLP (FORMERLY GHODAWAT CONSUMER PRODUCTS LLP),KOLHAPUR vs DCIT CIRCLE 1, KOLHAPUR
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SHRI MULTANCHAND BORA TRUST,PUNE vs ACIT, EXEMPTION, CIRCLE- AURANGABAD, AURANGABAD
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs HONEYWELL AUTOMATION INDIA LIMITED, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NAVNATH MAHADEV KUNJIR,PUNE vs ITO WARD 14(5) PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SANKET KAILAS PAWAR,AURANGABAD vs ITO, WARD-1(5), AURANGABAD, AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DCIT, AURANGABAD vs BG LI IN ELECTRICALS LIMITED, AURANGABAD
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
M/S GERA DEVELOPMENTS PVT. LTD,PUNE vs PCIT (CENTRAL), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs DHANANJAY BABRUVAN KENDER, BEED
JOHN DEERE INDIA PVT. LTD,PUNE vs DCIT, CIRCLE 7, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NANDKUMAR BABAN SASTE,PUNE vs ITO, WARD 8(3), PUNE, PUNE
ADARSH GRAMIN SAHAKARI PATSANSTHA MARYADIT,KOLHAPUR vs ITO WARD 1(1), KOLHAPUR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ADARSH GRAMIN SAHAKARI PATSANSTHA MARYADIT,KOLHAPUR vs ITO WARD 1(1), KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJENDRA SUBHASH NAGARGOJE,SANGLI vs ITO, WARD-1, SANGLI, SANGLI
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI KHANDOBA DEV DE vs THA TRUST,SATARAVS.CIT(EXEMPTION), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIKAS SHIKSHAN MANDAL MOUJE SANGAON,KAGAL vs INCOME TAX OFFICE, KOLHAPUR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GAJANAN RAMESH PARAB,KUDAL MAHARASHTRA vs INCOME TAX OFFICER WARD KUDAL , KUDAL SINDHUDURG
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI. KAUSHAL KUMAR PARMAR,PUNE vs INCOME TAX OFFICER, WARD 9(3), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BHIKSHU MARGAM,PUNE vs CIT CIRCLE 2 , PUNE, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER WARD HINGOLI, PARBHANI vs MAHAMAD KHAYYUM MAHAMAD HANIF SHAIKH, HINGOLI
JAVEED KHAN AHEMAD KHAN,YAWAL vs INCOME TAX OFFICER WARD 2(1), JALGAON
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)