ITAT Pune Bench
17,218 judgments
VINAYAK HANUMANTRAO GHORPADE,PUNE vs INCOME TAX OFFICER, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VINAYAK HANUMANTRAO GHORPADE,PUNE vs VAISHNAVI SATISH BANKAR, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAYAT SAHAKARI SAKHAR KARKHANA LTD,SATARA vs ITO WARD-5, SATARA
DR.MANISH BORAD (Accountant Member)
DCIT, PUNE vs QUICK HEAL TECHNOLOGIES LIMITED, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
DY COMMISSIONER OF INCOME TAX CIRCLE 5 PUNE, PUNE vs DIPTI NARENDRA LULLA, PUNE
KUMAR GAURAV SHARMA ,CURRENTLY EMPLOYED IN USA vs ASSESSING OFFICER , PUNE
SANTOSH RAMDAS MOZE,PUNE vs INCOME TAX OFFICER WARD 12(3), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
UMBRELLA GOLD TRADING COMMODITIES PRIVATE LIMITED,PUNE vs ITO WARD 7(1), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ECOTECH IT SOLUTIONS PRIVATE LIMITED,PUNE vs DCIT CIRCLE1(1), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GIRIKUJAN,PUNE vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GIRIKUJAN ,PUNE vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AMIT DATTATRAYA AMRUTKAR,NASHIK vs INCOME TAX OFFICER WARD 1(4) JALGAON, JALGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI DHANAI AND JAKHAI DEVI,SATARA vs THE COMMISSIONER OF INCOME TAX , EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DCIT, SWARGATE PUNE vs CUMMINS INDIA LTD , PUNE
CUMMINS INDIA LIMITED,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1),, PUNE
SHRIRAM SAHADEV RAWOOL,SINDHUDURG vs ITO, WARD-1, KUDAL, KUDAL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DHAVAL VINOD GADA,PUNE vs DCIT CIRCLE-5, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CHHATRAPATI NAGRI SAHKARI PATSANSTHA M,BEED vs ITO, WARD-1, JALNA, JALNA
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KOLHAR BHAGWATIPUR VAPARI GRAMIN BIGARSHETHI SAHAKARI PATSANSTHA LTD,AHILYANAGAR vs ITO, WARD-1, AHILYANAGAR, AHILYANAGAR
KOLHAR BHAGWATIPUR VAPARI GRAMIN BIGARSHETHI SAHAKARI PATSANSTHA LTD,AHILYANAGAR vs ITO, WARD-1, AHILYANAGAR, AHILYANAGAR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
