ITAT Pune Bench
17,218 judgments
AUM CITISCAPES LLP,PUNE vs THE ITO WARD 7(1), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VITHOBA DADA SHIRSATH,NASHIK vs ITO WARD2(1) NASHIK, NASHIK
MS. ASTHA CHANDRA (Judicial Member), SHRI DR. DIPAK P. RIPOTE (Accountant Member)
D.Y. PATIL EDUCATION SOCIETY vs COMMISSIONER OF INCOME-TAX,,
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GOURAV BHAGWANDAS AGARWAL,PUNE vs ITO WARD 8(1), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CENTRAL WATER & POWER RESEARCH STATION EMPLOYEES CO-OP CREDIT SOC LIMITED,KHADAKWASALA vs INCOME TAX OFFICER, WARD 6(1), PUNE, SHANKAR-SETH ROAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DAULAT SAVALA NARUTE,PUNE vs ITO WARD 5(20, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR. BHARAT NATWARLAL DAVE,NADIAD KHEDA vs ITO WARD 1, DHULE, DHULE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
DR PAMOD EKNATHRAO JADHAV,AURANGABAD vs ITO, WARD-1(6), AURANGABAD, AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANVEDNA EDUCATIONAL AND CHARITABLE TRUST,THANE vs CIT(EXEMPTION), PUNE, PUNE
PARAG DATTATRAY INAMDAR,PUNE vs INCOME TAX OFFICER, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RENU SANJAY REKHI,PANVEL- RAIGAD vs DCIT PANVEL, PANVEL
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIDYASANMATIDAS SEVA SANSTHA,KOLHAPUR vs CIT(E), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIMADURJIT SEVA KENDRA,PUNE vs THE ITO, WARD 8(3), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD 2, AHMEDNAGAR vs KANIFNATH GRMAIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT, MALAD
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJ PATH SPORTS FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJ PATH SPORTS FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAVITA MITKARI,PUNE vs INCOME TAX OFFICER, PUNE
THE SATARA ZILLA KRISHI BANK KARMACHARI SAHAKARI PATSANSTHA LTD,SATARA vs ACIT, SATARA, CIR-SATARA, SATARA
THE SATARA ZILLA KRISHI BANK KARMACHARI SAHAKARI PATSANSTHA LTD,SATARA vs ACIT, SATARA, CIR-SATARA, SATARA
SHREE VISHAL JEWELLERS,PUNE vs DCIT CIRCLE 9 PUNE, AKURDI PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
