ITAT Pune Bench
17,218 judgments
BAPU FOUNDATION FOR LEARNING ON MIND AND DISCOURSE,PUNE vs CIT EXEMPTIONS, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ARCHANA MURALIDHAR BHANDWALKAR,PUNE vs INCOME TAX OFFICER WARD 5(2), PUNE
MRINALINI JAYANT PURANIK,PUNE vs ITO, WARD-2(2), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BR NATH PAI SHIKSHAN SANSTHA,KUDAL vs ITO, EXEMPTION, EXEMPTION WARD
BR NATH PAI SHIKSHAN SANSTHA,KUDAL vs ITO, EXEMPTION, EXEMPTION
BR NATH PAI SHIKSHAN SANSTHA,KUDAL vs ITO, EXEMPTION, EXEMPTION WARD
DNYANESHWAR EKANATH BALWADKAR,PUNE vs ITO WD- 2(2) PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SWA ASHOKRAO BANKAR NAGARI SAHKARI PATSANSTHA MARYADIT,PIMPALGAON (B) TAL. NIPHAD vs INCOME TAX OFFICER WARD 1(1), NASHIK
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1749/PUN/2025 Assessment Year : 2022-23 Swa Ashokrao Bankar Nagari Sahakari Patsanstha Maryadit Vs. Income Tax Officer, Ward-1(1), Nashik Appellant Respondent Appellant by : Shri Pramod S Shingte Respondent by : Shri Pramod Shahakar Date of hearing : 04.11.2025 Date of pronouncement : 28.11.2025 आदेश / ORDER PER DR. MANISH BORAD (Accountant Member)
VIKRAM DIGVIJAY KAPADIA L/H LATE SHRI. DIGVIJAY BABUBHAI KAPADIA,NASHIK vs ACIT CIRCLE 1, NASHIK, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BAPU FOUNDATION FOR LEARNING ON MIND AND DISCOURSE,PUNE vs CIT EXEMPTIONS, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRASANNA SHRIKANT PATANKAR,SATARA vs ITO WD NO - 04, SATARA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIJAYABAI RAMANLAL KOTECHA,JALGAON vs ITO WARD 1(4), JALGAON, JALGAON
ARCHANA MURALIDHAR BHANDWALKAR,PUNE vs INCOME TAX OFFICER, WARD 5(2), PUNE
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UBS BUSINESS SOLUTIONS (INDIA) PRIVATE LIMITED (SUCCESSOR TO CREDIT SUISSE SERVICES (INDIA) PVT LTD),PUNE vs PCIT, PUNE - 1, PUNE, MAHARASHTRA
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MINDSPACE VENTURES LIMITED, AURANGABAD,AURANGABAD vs ITO WARD-1(1), AURANGABAD, AURANGABAD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
NYATI MEADOWS SAHAKARI GRUHRACHANA SANSTHA MARYADIT,PUNE vs ACIT, NFAC, NEW DELHI, NEW DELHI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUGARCANE PRODUCERS VIVIDHA KARYAKARI SAHAKARI SOCIETY LTD,MALSIRAS vs ITO WARD 2 PANDHARPUR, PANDHARPUR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
KARAD PATAN TALUKA MADHYAMIK SHALA SEVAKANCHI SAHAKARI PATHSANSTHA ,KARAD vs ITO WARD 2 SATARA, SATARA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
APAASSO MALI,PUNE vs ITO 11(1), SWARGATE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
