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ITAT Pune Bench
17,218 judgments
DHANWANTRI DISTRIBUTORS PVT LTD,SATARA vs DCIT CENTRAL CIRCLE 2(4), PUNE
ITSSA 15/PUN/2025[2017-18]Status: Fixed19/12/2025AY 2017-18
DHANWANTRI DISTRIBUTORS PVT LTD,SATARA vs DCIT CENTRAL CIRCLE 2(4), PUNE
ITSSA 14/PUN/2025[2016-17]Status: Fixed19/12/2025AY 2016-17
DHANWANTRI DISTRIBUTORS PVT LTD,SATARA vs DCIT CENTRAL CIRCLE 2(4), PUNE
ITSSA 13/PUN/2025[215-16]Status: Fixed19/12/2025
DHANWANTRI DISTRIBUTORS PVT LTD,SATARA vs DCIT CENTRAL CIRCLE 2(4), PUNE
ITSSA 12/PUN/2025[2014-15]Status: Fixed19/12/2025AY 2014-15
DHANWANTRI DISTRIBUTORS PVT LTD,SATARA vs DCIT CENTRAL CIRCLE 2(4), PUNE
ITSSA 11/PUN/2025[2013-14]Status: Fixed19/12/2025AY 2013-14
LALCHAND NARAYAN BHAKT,JALNA vs ITO WARD 2, JALNA
ITA 93/PUN/2025[2011-12]Status: Disposed19/12/2025AY 2011-12
JUSTICE (RETD.) C V BHADANG (President), SHRI R. K. PANDA (Vice President)
LATE SHRI DILIPKUMAR TULSIDAS THROUGH L/H DHARINI DILIPKUMAR SHAH,PUNE vs ITO WARD 3(3), PUNE
ITA 897/PUN/2025[2013-14]Status: Disposed19/12/2025AY 2013-14
DCIT(IT), CIRCLE-1, PUNE, PUNE vs EAST WEST SEEDS INDIA PRIVATE LIMITED, AURANGABAD
ITA 858/PUN/2025[2020-21]Status: Disposed19/12/2025AY 2020-21
PER DR. DIPAK P. RIPOTE (Accountant Member)
DCIT(IT), CIRCLE-1, PUNE, PUNE vs EAST WEST SEEDS INDIA PRIVATE LIMITED, AURANGABAD
ITA 857/PUN/2025[2019-20]Status: Disposed19/12/2025AY 2019-20
PER DR. DIPAK P. RIPOTE (Accountant Member)
DCIT(IT), CIRCLE-1, PUNE, PUNE vs EAST WEST SEEDS INDIA PRIVATE LIMITED, AURANGABAD
ITA 833/PUN/2025[2018-19]Status: Disposed19/12/2025AY 2018-19
RAJENDRA SHRIPATI JADHAV,SATARA vs INCOME TAX OFFICER WARD -2, SATARA
ITA 2000/PUN/2025[2011-12]Status: Disposed19/12/2025AY 2011-12
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
R B DIAMOND HOUSE,JALGAON vs PNE-C-1, RANGE -25, CIRCLE -1, OFFICE OF THE COMMISSIONER OF INCOME TAX- JALGAON
ITA 1948/PUN/2025[2016-17]Status: Disposed19/12/2025AY 2016-17
ASSTT.COMMISSIONER OF INCOME TAX, PUNE vs NITIN DWARKADAS NYATI, PUNE
ITA 1426/PUN/2025[2020-21]Status: Disposed19/12/2025AY 2020-21
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SHREE VINDHYA CAST COATERS LIMITED,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, JALGAON
ITA 1121/PUN/2025[2022-23]Status: Disposed19/12/2025AY 2022-23
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
SHREE VINDHYA CAST COATERS LIMITED,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1 , JALGAON
ITA 1120/PUN/2025[2022-23]Status: Disposed19/12/2025AY 2022-23
SHREE VINDHYA CAST COATERS LIMITED,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, JALGAON
ITA 1119/PUN/2025[2021-22]Status: Disposed19/12/2025AY 2021-22
SHREE VINDHYA CAST COATERS LIMITED,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, JALGAON
ITA 1118/PUN/2025[2021-22]Status: Disposed19/12/2025AY 2021-22
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
SHREE VINDHYA CAST COATERS LIMITED,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JALGAON
ITA 1117/PUN/2025[2021-22]Status: Disposed19/12/2025AY 2021-22
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
SHREE VINDHYA CAST COATERS LIMITED,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX, INCOME TAX OFFICE, B.J.MARKET
ITA 1116/PUN/2025[2020-21]Status: Disposed19/12/2025AY 2020-21
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
MADHUR BALASAHEB PATIL,PUNE vs ITO WARD 8(3), PUNE
ITA 1010/PUN/2025[2014-15]Status: Disposed19/12/2025AY 2014-15
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
