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ITAT Pune Bench

17,218 judgments

MADAN NAMDEV KAMTHE,PUNE vs INCOME TAX OFFICER WARD 5(2), PUNE

ITA 2410/PUN/2025[2019-20]Status: Disposed22/12/2025AY 2019-20

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI ANAND VENKATESHWARA DEVELOPERS,PUNE vs INCOME TAX OFFICER WARD 9(3), PUNE

ITA 2407/PUN/2025[2013-14]Status: Disposed22/12/2025AY 2013-14

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI DATTA SHETKARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs DCIT, CIR-1, KOLHAPUR, KOLHAPUR

ITA 2175/PUN/2025[2013-14]Status: Disposed22/12/2025AY 2013-14

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI DATTA SHETKARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs DCIT, CIR-1, KOLHAPUR, KOLHAPUR

ITA 2174/PUN/2025[2014-15]Status: Disposed22/12/2025AY 2014-15

SHRI DATTA SHETKARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs DCIT, CIR-1, KOLHAPUR, KOLHAPUR

ITA 2173/PUN/2025[2012-13]Status: Disposed22/12/2025AY 2012-13

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI DATTA SHETKARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs DCIT, CIR-1, KOLHAPUR, KOLHAPUR

ITA 2172/PUN/2025[2010-11]Status: Disposed22/12/2025AY 2010-11

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI DATTA SHETKARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs DCIT, CIR-1, KOLHAPUR, KOLHAPUR

ITA 2171/PUN/2025[2009-10]Status: Disposed22/12/2025AY 2009-10

SHRI DATTA SHETKARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs DCIT, CIR-1, KOLHAPUR, KOLHAPUR

ITA 2170/PUN/2025[2008-09]Status: Disposed22/12/2025AY 2008-09

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI DATTA SHETKARI SAHAKARI SAKHAR KARKHANA LTD,SHIROL vs DCIT, CIR-1, KOLHAPUR, KOLHAPUR

ITA 2169/PUN/2025[2007-08]Status: Disposed22/12/2025AY 2007-08

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRINIWAS ENGINEERING AUTO COMPONENTS PVT. LTD,PUNE vs ITO WARD6(1), PUNE

ITA 157/PUN/2025[2020-21]Status: Disposed22/12/2025AY 2020-21

SHRINIWAS ENGINEERING AUTO COMPONENTS PVT. LTD,PUNE vs NATIONAL FACELESS APPEAL CENTRE, PUNE

ITA 156/PUN/2025[2018-19]Status: Disposed22/12/2025AY 2018-19

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRINIWAS ENGINEERING AUTO COMPONENTS PVT. LTD,PUNE vs ITO WARD 6(1), PUNE

ITA 155/PUN/2025[2017-198]Status: Disposed22/12/2025AY 2017-198

SHRINIWAS ENGINEERING AUTO COMPONENTS PVT. LTD,PUNE vs NATIONAL FACELESS APPEAL CENTRE, PUNE

ITA 154/PUN/2025[2016-17]Status: Disposed22/12/2025AY 2016-17

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRINIWAS ENGINEERING AUTO COMPONENTS PVT. LTD.,PUNE vs ACIT, CIRCLE-5, PUNE, PUNE

ITA 1423/PUN/2025[2019-20]Status: Disposed22/12/2025AY 2019-20

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DY. COMMISSIONER OF INCOME-TAX, CIRCLE-5, PUNE vs SHRINIWAS ENGINEERING AUTO COMPONENTS PVT. LTD., PUNE

ITA 114/PUN/2025[2020]Status: Disposed22/12/2025

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ACIT, CIRCLE-5, PUNE, PUNE vs SHRINIWAS ENGINEERING AUTO COMPONENTS PRIVATE LIMITED, PUNE

ITA 1844/PUN/2024[2019]Status: Disposed22/12/2025

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ACIT, PUNE vs SHRINIWAS ENGINEERING AUTO COMPONENTS PRIVATE LIMITED, PUNE

ITA 1843/PUN/2024[2018]Status: Disposed22/12/2025

DY. COMMISSIONER OF INCOME TAX, PUNE vs DILIP MOTILALJI CHORDIA, PUNE

ITA 1486/PUN/2024[2017-18]Status: Disposed22/12/2025AY 2017-18

DHANWANTRI DISTRIBUTORS PVT LTD,SATARA vs DCIT CENTRAL CIRCLE 2(4), PUNE

ITSSA 17/PUN/2025[2019-20]Status: Fixed19/12/2025AY 2019-20

DHANWANTRI DISTRIBUTORS PVT LTD,SATARA vs DCIT CENTRAL CIRCLE 2(4), PUNE

ITSSA 16/PUN/2025[2018-19]Status: Fixed19/12/2025AY 2018-19