ITAT Pune Bench
17,218 judgments
RAISONI BAGRECHA DIAMONDS PRIVATE LIMITED,JALGAON vs PNE-C-(25)(1), CIRCLE 1, JALGAON, JALGAON
or at the time of hearing.”
PRAVIN SHRIRAM TAPARE,AURANGABAD vs ITO 1(5) AURANGABAD, AURANGABAD
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SIMRAN MOTORS PVT.LTD,PANVEL vs DCIT CIRCLE , PANVEL
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
KEDAR RAMAKANT KULKARNI,PUNE vs CIRCLE 8, PUNE
or at the time of hearing.” 2. At the outset of hearing, no one attended the hearing on behalf of the assessee.
SHAMKANT KESHAV KOTKAR (PROP. NANDAN BUILDERS),PUNE vs PR. COMMISSIONER OF INCOME TAX (CENTRAL), PUNE
SHRI VINAY BHAMORE (Judicial Member)
HEMANT ENTERPRISES,NASHIK vs ACIT, CIRCLE 1, NASHIK, NASHIK
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SACHIN BHASKAR KURANDALE,PUNE vs ITO, WRD-13(2), PUNE, PUNE
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BALASAHEB VITTHAL SHINDE,PUNE vs INCOME TAX OFFICER, WARD 5(4), PUNE, AAYAKAR VIBHAG, PMT BUILDING, SWARGATE, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
NANDU ATMARAM WAJEKAR,PANVEL DIST RAIGAD vs ACIT PANVEL, PANVEL DIST RAIGAD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
NILONS ENTERPRISES PVT. LTD,PUNE vs JCTI RANGE 2, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MR. GIRISH KISANDAS MEHTA,PUNE vs ITO WARD 9 (3), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ACHANAK ASSOCIATES REALTORS PVT.LTD,PUNE vs ITO WARD 1(1), PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
ACHANAK ASSOCIATES REALTORS PVT.LTD,PUNE vs ITO WARD 1(1), PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
NITIN NARAYAN KESKAR,PUNE vs CIT (APPEALS)-5, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
KAILASH RADHAKRISHNA KSHIRSAGAR,JALNA vs THE INCOME TAX OFFICER, WARD-1, JALNA
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
M/S KUBERA DAL & BESAN MILLSZ,PUNE vs CIT CIRCLE- 5, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
BHIL EMPLOYEES WELFARE FUND NO 4,PUNE vs INCOME TAX OFFICER - WARD 9(1), PUNE
Ms. ASTHA CHANDRA (Judicial Member), SHRI Dr. DIPAK P. RIPOTE, ACCOUNTANT MEMBER Ι.Τ.Α.No.1936/PUN/2025 (Assessment Year 2024-2025) | BHIL Employees Welfare | Fund No.4, Bajaj Auto | Complex, Old Mumbai | Pune Road, Akurdi, Pune | Maharashtra | PAN : AAСТВ 8382 L | (Appellant) vs. | ITO, Ward-9(1), Pune | (Respondent) For Assessee : Shri Chandrasekharan (virtual) For Revenue : Shri Ratnakar Bhimrao Shelake Date of Hearing: 23.12.2025 Date of Pronouncement: 23.12.2025 PER : ASTHA CHANDRA (Ju
SWA. SAVITRIBAI BHIKALAL AGRAWAL MEMORIAL TRUST,NANDURBAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SWA. SAVITRIBAI BHIKALAL AGRAWAL MEMORIAL TRUST,VISARWADI, NAVAPUR vs COMMISSIONER OF INCOME TAX ( EXEMPTION), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YASH SUGARS LIMITED,GEORAI vs PCIT, NASHIK-1, NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
