ITAT Pune Bench
17,218 judgments
VIRENDRA VIJAYSINGH PARDESHI,NASHIK vs INCOME TAX OFFICE WARD 2(1) NASHIK, NASHIK
SHRI RAMTIRTH GODAVARI SEVA SAMITI,NASHIK vs CIT (EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PIMPRI CHINCHWAD MAHANAGAR PALIKA DIVYANG BHAVAN FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PIMPRI CHINCHWAD MAHANAGAR PALIKA DIVYANG BHAVAN FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
this Tribunal.
PARBHANI ASTRONOMICAL SOCIETY,PARBHANI vs CIT, EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PARBHANI ASTRONOMICAL SOCIETY,PARBHANI vs CIT, EXEMPTION , PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GEORGE MOLAKAL MATHEW ,PUNE vs ITO INTERNATIONAL TAX WARD-3, PUNE
or during the hearing of the Appeal.”
VANAPRASTHA FOUNDATION,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANTOSH ARUN KASPATE,PUNE vs DCIT, CIR-8, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANTOSH ARUN KASPATE,PUNE vs DCIT, CIR-8, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PROCESSIA PLM PRIVATE LIMITED,PUNE vs NATIONAL FACELESS ASSESSMENT CENTER, DELHI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR BHARAT DATTA NAKHAVA,RAIGAD vs ITO WD-3 , PANVEL
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KADEER SHAIKH AMIR SHAIKH,AURANGABAD vs ITO, WARD-1(1), AURANGABAD, AURANGABAD
or at the time of hearing of the appeal."
MRS. UMA AARUN PATIL,PUNE vs COMMISSIONER OF INCOME TAX APPEALS , INCOME TAX DEPARTMENT
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHANKAR ANANDA PADALKAR,SOLAPUR vs ITO WARD 1(2), SOLAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI MAHADEV TUKARAM KANCHAN,PUNE vs ITO WARD-14(3), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1674/PUN/2025 निर्धारण वर्ष / Assessment Year : 2014-15 | Shri Mahadev Tukaram Kanchan, 45, Mahadev Niwas, Parivartan Society, Ashram Road, Urali Kanchan, Pune-412202. PAN : AWXPK5330Q | Vs. | ITO, Ward-14(3), Pune. | | Appellant | | Respondent | Assessee by : Shri B. C. Malakar, Shri Yuvraj V. Bhandare Revenue by : Shri Bharat Andhale Date of hearing : 04.12.2025 Date of pronouncement : 05.01.
GAURI SHIVAJIRAO JADHAV,PUNE vs THE INCOME TAX OFFICER, WARD 9(1), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER (EXEMPTIONS) WARD, KOLHAPUR , KOLHAPUR vs THE NEW MIRAJ EDUCATION SOCIETY, MIRAJ, DIST. SANGLI
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SHRI PADMANABH SWAMI MATH DHULIA.,DHULE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
RAISONI BAGRECHA DIAMONDS PRIVATE LIMITED,JALGAON vs PNE-C-(25)(1), CIRCLE 1, JALGAON, JALGAON
or at the time of hearing.”