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ITAT Patna Bench

3,025 judgments

ANIL KUMAR CHOURASIA,BHAGALPUR vs ACIT, BHAGALPUR

ITA 208/PAT/2026[2014-15]Status: Disposed14/8/2026AY 2014-15

INCOME TAX OFFICER WARD-3(1), GAYA, GAYA vs SHAFIUDDIN KHAN, GAYA

ITA 154/PAT/2026[2018-19]Status: Disposed14/8/2026AY 2018-19

NIKHAT FATMA,PURNEA vs ACIT CENTRAL CIRCLE 2, PATNA

ITA 303/PAT/2026[2022-2023]Status: Disposed12/8/2026AY 2022-2023

INCOME TAX OFFICER, AURANGABAD vs PRAMOD SINGH, AURANGABAD

ITA 68/PAT/2026[2018-19]Status: Disposed11/8/2026AY 2018-19

SURESH PRASAD SINGH,ROHTAS vs ITO WARD3 (4), SASARAM

ITA 139/PAT/2026[2017-18]Status: Disposed11/8/2026AY 2017-18

KALIKA PRASAD SINHA,PATNA vs DCIT/ACIT CENTRAL CIRCLE-2, PATNA

ITA 90/PAT/2026[2013-14]Status: Disposed10/8/2026AY 2013-14

KALIKA PRASAD SINHA,PATNA vs DCIT/ACIT CENTRAL CIRCLE-2, PATNA

ITA 89/PAT/2026[2012-13]Status: Disposed10/8/2026AY 2012-13

KALIKA PRASAD SINHA,PATNA vs DCIT/ACIT CENTRAL CIRCLE-2, PATNA

ITA 88/PAT/2026[2010-11]Status: Disposed10/8/2026AY 2010-11

MOHAMMAD TANWEER ALAM,PURNEA vs ACIT CENTRAL CIRCLE 2,PATNA, PATNA

ITA 313/PAT/2026[2022-2023]Status: Disposed10/8/2026AY 2022-2023

VIDYA VIHAR EDUCATIONAL TRUST,PURNEA vs ACIT(EXEMPTION) PATNA, PATNA

ITA 311/PAT/2026[2027-28]Status: Disposed10/8/2026AY 2027-28

PSP TRADING PVT. LTD.,PATNA vs ACIT, CIRCLE-1, PATNA, PATNA

ITA 15/PAT/2026[2019-20]Status: Disposed10/8/2026AY 2019-20

SHASHANK PRIYADARSHI L/H OF JAYABALA,PATNA vs DC/AC, CIR-4, PATNA, PATNA

ITA 583/PAT/2025[2016-17]Status: Disposed10/8/2026AY 2016-17

LEEDS FOUNDATION,DANAPUR vs ITO, EXEMPTION WARD-1 , PATNA

ITA 77/PAT/2026[2017-18]Status: Disposed5/8/2026AY 2017-18

STATE BANK OF INDIA LCPC,PATNA vs ACIT/DCIT, TDS CIRCLE PATNA, PATNA

ITA 74/PAT/2026[2016-17]Status: Disposed3/8/2026AY 2016-17

INCOME TAX OFFICER, WARD-5(1), PATNA, PATNA vs RASHMI RATHI ENTERPRISES, PATNA

ITA 233/PAT/2026[2015-16]Status: Disposed3/8/2026AY 2015-16

BINOD KUMAR SINGH,BHAGALPUR vs ITO, BHAGALPUR

ITA 1/PAT/2025[2015-16]Status: Disposed3/8/2026AY 2015-16

GIRIJA RAM ,SASARAM vs ITO WARD 4(1), PATNA

ITA 44/PAT/2026[2017-18]Status: Disposed30/7/2026AY 2017-18

BIHAR ANIMAL SCIENCES UNIVERSITY,BIHAR vs DC/AC EXEMPTION CIR PATNA, PATNA BIHAR

ITA 4/PAT/2026[2019-20]Status: Disposed30/7/2026AY 2019-20

INCOME TAX OFFICER, DARBHANGA vs RAJESH KUMAR, DARBHANGA

ITA 380/PAT/2025[2018-19]Status: Disposed29/7/2026AY 2018-19

PRIVILEGE SHARING,BODHGAYA vs INCOME TAX OFFICER, PATNA

ITA 356/PAT/2026[2026-27]Status: Disposed28/7/2026AY 2026-27