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ITAT Patna Bench

3,025 judgments

MANOJ SINGH,MUZAFFARPUR vs INCOME TAX OFFICER, MUZAFFARPUR

ITA 352/PAT/2026[2020-21]Status: Disposed28/7/2026AY 2020-21

RAZIA SULTANA,BHILAI vs INCOME TAX OFFICER, WARD-2(3), SIWAN, SIWAN, BIHAR

ITA 219/PAT/2026[2020-21]Status: Disposed28/7/2026AY 2020-21

BIHAR TECHNICAL EDUCATION TRUST,MUZAFFARPUR vs ASSESSMENT UNIT, DELHI

ITA 549/PAT/2025[2020-21]Status: Disposed28/7/2026AY 2020-21

SANGITA KUMARI ,GANDHINAGAR vs ITO WARD 6(2), PATNA

ITA 48/PAT/2026[2016-17]Status: Disposed27/7/2026AY 2016-17

DWARIKA SINGH,GAYA vs ACIT, CIRCLE-1, GAYA, GAYA

ITA 354/PAT/2026[2018-19]Status: Disposed27/7/2026AY 2018-19

DWARIKA SINGH,GAYA vs ACIT, CIRCLE-1, GAYA, GAYA

ITA 353/PAT/2026[2017-18]Status: Disposed27/7/2026AY 2017-18

ANIL NAYAK ,PATNA vs ITO WARD-4(1), PATNA

ITA 34/PAT/2026[2019-20]Status: Disposed27/7/2026AY 2019-20

BIBI SAIYADA MEMORIAL TRUST,SAMASTIPUR vs ITO EXEMPTION, MUZZAFFARPUR

ITA 295/PAT/2026[2018-19]Status: Disposed27/7/2026AY 2018-19

BIPIN KUMAR,BHAGALPUR vs ACIT, CC-3, PATNA, PATNA

ITA 207/PAT/2026[2018-19]Status: Disposed27/7/2026AY 2018-19

BIPIN KUMAR,BHAGALPUR vs ACIT, CC-3, PATNA, PATNA

ITA 206/PAT/2026[2017-18]Status: Disposed27/7/2026AY 2017-18

BIPIN KUMAR,BHAGALPUR vs ACIT, CC-3, PATNA, PATNA

ITA 205/PAT/2026[2016-17]Status: Disposed27/7/2026AY 2016-17

BIPIN KUMAR,BHAGALPUR vs ACIT, CC-3, PATNA, PATNA

ITA 204/PAT/2026[2015-16]Status: Disposed27/7/2026AY 2015-16

BIPIN KUMAR,BHAGALPUR vs ACIT, CC-3, PATNA

ITA 203/PAT/2026[2014-15]Status: Disposed27/7/2026AY 2014-15

BIPIN KUMAR,BHAGALPUR vs ACIT, CC-3, PATNA

ITA 202/PAT/2026[2012-13]Status: Disposed27/7/2026AY 2012-13

SHUVEKCHYA SHAH,MUZAFFARPUR vs ITO WARD-1(1), MUZAFFARPUR

ITA 2/PAT/2026[2020-21]Status: Disposed27/7/2026AY 2020-21

KAGYUPA INTERNATIONAL MONLAM TRUST,SUJATA BY PASS ROAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), PATNA

ITA 291/PAT/2026[NA]Status: Disposed23/7/2026

BINOD KUMAR SINGH,PATNA vs ITO, PATNA

ITA 225/PAT/2026[2020-21]Status: Disposed23/7/2026AY 2020-21

INCOME TAX OFFICER, SASARAM vs GAJENDRA SINGH, NOKHA

ITA 126/PAT/2026[2017-18]Status: Disposed23/7/2026AY 2017-18

SAROJ KUMAR SINGH,KOLKATA vs ITO, WARD- 6 (1), PATNA

ITA 392/PAT/2025[2020-21]Status: Disposed23/7/2026AY 2020-21

ROGI KALYAN SAMITI ,BHAGALPUR vs ITO EXEMPTION WARD , BHAGALPUR

ITA 51/PAT/2026[2015-16]Status: Disposed21/7/2026AY 2015-16