← All Benches
ITAT Patna Bench
3,025 judgments
MANOJ KUMAR,RAGHOPUR vs ITO WARD 1(3) VAISHALI, HAJIPUR
ITA 308/PAT/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
OM PRAKASH KUMAR,EAST CHAMPARAN vs ITO WARD 1(3), MOTIHRI, MOTIHARI
ITA 307/PAT/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
ARSHAD EQUBAL,KISHANGANJ vs INCOME TAX OFFICER, PURNEA
ITA 249/PAT/2026[2023-24]Status: Disposed21/8/2026AY 2023-24
SHASHIBHUSHAN PRASAD SINGH,DARBHANGA vs INCOME TAX OFFICER, SAMASTIPUR
ITA 437/PAT/2026[2017-18]Status: Disposed20/8/2026AY 2017-18
MALTI DEVI,PATNA vs INCOME TAX OFFICER, ARA
ITA 230/PAT/2026[2016-17]Status: Disposed19/8/2026AY 2016-17
REESHAV AUTOMOBILES,HERO MOTORCORP SHOWROOM, CHAPRA PATNA HIGHWAY vs INCOME TAX OFFICER WARD 2(2), CHAPRA, INCOME TAX OFFICE, MEETHA BAZAR, CHAPRA
ITA 228/PAT/2026[2023-24]Status: Disposed19/8/2026AY 2023-24
BIJAY KUMAR CHANDGOTHIA,DARBHANGA vs ITO WARD-3(1), DARBHANGA
ITA 40/PAT/2026[2020-21]Status: Disposed17/8/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, PATNA, PATNA vs SHAKUNTLA JEWELLERS PRIVATE LIMITED, PATNA
ITA 353/PAT/2025[2016-17]Status: Disposed17/8/2026AY 2016-17
MANISHA SHASHIKANT DESHMUKH,BUXAR vs ITO, WARD-2(5), BUXAR, BUXAR
ITA 155/PAT/2025[2012-13]Status: Disposed17/8/2026AY 2012-13
GOPAL CHOUDHARY,SAHARSA vs ITO WARD 3(4) SAHARSA, SAHARSA
ITA 259/PAT/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
BIHAR STATE MINING CORPORATION LIMITED,PATNA vs ASSESSMENT UNIT, PATNA
ITA 258/PAT/2026[2023-24]Status: Disposed14/8/2026AY 2023-24
BIHAR STATE MINING CORPORATION LIMITED,PATNA vs ASSESSMENT UNIT, DELHI
ITA 257/PAT/2026[2023-24]Status: Disposed14/8/2026AY 2023-24
GAUTAM KUMAR JHA,AADARSH NAGAR, GAUSHALA ROAD,MADHUBANI vs INCOME TAX OFFICER, WARD 3(5), MADHUBANI, GANGA SAGAR COLONY, NEAR NIDHI CHOWK, MADHUBANI
ITA 252/PAT/2026[2020-21]Status: Disposed14/8/2026AY 2020-21
BANDANA KUMARI,SAMASTIPUR vs ITO WARD 3(3), SAMASTIPUR, SAMASTIPUR
ITA 250/PAT/2026[2013-2014]Status: Disposed14/8/2026AY 2013-2014
SUMANT KUMAR,MUZAFFARPUR vs ASSESSMEN UNIT, MUZAFFARPUR
ITA 247/PAT/2026[2019-20]Status: Disposed14/8/2026AY 2019-20
INCOME TAX OFFICER WARD-3(1), GAYA, GAYA vs MANOJ SALUJA, NEW DELHI
ITA 244/PAT/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
SARIKA FUEL,SARAN vs COMMISSIONER OF INCOME TAX(APPEAL), PATNA
ITA 242/PAT/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
MD MERAJUDDIN,S/O MD. MUSTAQUE, ABARPUR KAZI TOLA, NEAR DR NEZAM vs INCOME TAX OFFICER WARD 1(1) PATNA, LOK NAYAK BHAWAN, DAK BUNGLOW, PATNA
ITA 240/PAT/2026[2015-2016]Status: Disposed14/8/2026AY 2015-2016
ANIL KUMAR CHOURASIA,BHAGALPUR vs ACIT, BHAGALPUR
ITA 210/PAT/2026[2016-17]Status: Disposed14/8/2026AY 2016-17
ANIL KUMAR CHOURASIA,BHAGALPUR vs BHAGALPUR, BHAGALPUR
ITA 209/PAT/2026[2013-14]Status: Disposed14/8/2026AY 2013-14