← All Benches
ITAT Patna Bench
3,036 judgments
INCOME TAX OFFICER(EXEMPTION), MUZAFFARPUR vs DOON EDUCATIONAL FOUNDATION, PANKHA TOLI, KAZI MOHAMMADPUR
ITA 298/PAT/2024[2014-15]Status: Disposed17/12/2024AY 2014-15
MUZAFFARPUR DIVISION LIFE INS CORP EMPLOYEES CO. CREDIT SOCIETY LIMITED,MUZAFFARPUR vs ACIT CIRLE 1(1), MUZAFFARPUR
ITA 295/PAT/2024[2015-16]Status: Disposed17/12/2024AY 2015-16
MUZAFFARPUR DIVISION LIFE INS CORP EMPLOYEES COOP CREDIT SOCIUETY LTD,MUZAFFARPUR vs DCIT/ACIT-1(1), MUZAFFARPUR
ITA 294/PAT/2024[2011-12]Status: Disposed17/12/2024AY 2011-12
CHOTE LAL YADAV,SIWAN vs ITO, WARD- 2 (3), SIWAN
ITA 293/PAT/2024[2017-18]Status: Disposed17/12/2024AY 2017-18
MAHARAJADHIRAJA KAMESHWAR SINGH CHARITABLE TRUST,DARBHANGA vs ITO EXEMPTION WARD, MUZAFFARPUR
ITA 292/PAT/2024[2019-20]Status: Disposed17/12/2024AY 2019-20
SHYAMENDRA KUMAR,PATNA vs ITO WARD 6(5), PATNA
ITA 332/PAT/2023[2011-12]Status: Disposed17/12/2024AY 2011-12
RAGHUNATH SARAOGI,DURGAPURR vs PCIT, CENTAL, PATNA
ITA 226/PAT/2022[2012-13]Status: Disposed17/12/2024AY 2012-13
RAHUL ANAND,MUZAFFARPUR vs ITO WARD 1(1), MUZAFFARPUR
ITA 371/PAT/2024[2018-19]Status: Disposed12/12/2024AY 2018-19
SUJIT KUMAR,NAWADA vs ITO, WARD- 2 (5), BIHARSHARIF
ITA 277/PAT/2024[2017-18]Status: Disposed12/12/2024AY 2017-18
KAYANAT WELFARE ASSOCIATION,PATNA vs ITO, EXEMPTION WARD-1,PATNA, PATNA
ITA 228/PAT/2024[2016-17]Status: Disposed12/12/2024AY 2016-17
CHANDRAKANTI,SAHARSA, BIHAR vs ITO, SAHARSA, BIHAR
ITA 217/PAT/2024[2016-2017]Status: Disposed12/12/2024AY 2016-2017
CHANDRAKANTI,SAHARSA, BIHAR vs ITO, SAHARSA, BIHAR
ITA 216/PAT/2024[2017-2018]Status: Disposed12/12/2024AY 2017-2018
PRAMOD KUMAR,GOPALGANJ vs ITO WARD 2 (4), SIWAN
ITA 377/PAT/2024[ 2017-18]Status: Disposed10/12/2024
VIKASH KUMAR,PATNA vs ACIT, CIRCLE 6, PATNA
ITA 376/PAT/2024[2017-18]Status: Disposed10/12/2024AY 2017-18
YADUNANDAN PRASAD (L/H OF SHASHI DEVI),PATNA vs ITO,WARD- 6 (4A), PATNA
ITA 366/PAT/2024[2016-17]Status: Disposed10/12/2024AY 2016-17
BIRENDRA KUMAR SINGH,PATNA vs ITO, WARD 6(3), PATNA
ITA 263/PAT/2024[2015-16]Status: Disposed10/12/2024AY 2015-16
SUBODH KUMAR SINGH,PATNA vs ITO WARD -6(2), PATNA
ITA 258/PAT/2024[2015-16]Status: Disposed10/12/2024AY 2015-16
RAM BAHADUR THAKUR,SUPAUL vs ITO, WARD-3 (5), SAHARSA
ITA 252/PAT/2024[2015-16]Status: Disposed10/12/2024AY 2015-16
SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED,PATNA vs DCIT, CIRCLE-2, PATNA
ITA 244/PAT/2024[2013-14]Status: Disposed10/12/2024AY 2013-14
SURAJ NIRMAN PRIVATE LIMITED,PATNA vs COMMISSIONER OF INCOME-TAX (APPEALS), PATNA
ITA 240/PAT/2024[2014-15]Status: Disposed10/12/2024AY 2014-15